High Courts31 Mar 1952
The Malayalam Plantations Ltd. Vs Commr. of Income Tax, Trivandrum
High Court Of Kerala · AIR 1952 Ker 40
Constitution of India, 1950 — Article 6Income Tax Act, 1961 — Section 10(2)(xv)
COURT ARCHIVE
High Court Of Kerala judgments
54,251 judgments · page 2,704 of 2,713
High Courts31 Mar 1952
Parameswara Iyer Krishna Iyer Vs Krishna Iyer Venkitachalam Iyer and Others
High Court Of Kerala · (1952) 03 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 3, Order 22 Rule 3
High Courts31 Mar 1952
Ponnamma Pillai Lekshmikutty Pillai Vs Padmanabha Pillai Velayudhan Pillai and Others
High Court Of Kerala · (1952) 03 KL CK 0003
High Courts28 Mar 1952
Kumari Ittaman Vs Bhaskara Menon
High Court Of Kerala · (1952) 03 KL CK 0015
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, Order 7 Rule 6Cochin Agriculturists Relief Act, 1114 — Section 8, 9Cochin Limitation Act, 1908 — Section 20, 21
High Courts27 Mar 1952
Narayana Panicker Sankaranarayana Panicker and Others Vs Sankaranarayana Panicker Narayana Panicker and Others
High Court Of Kerala · (1952) 03 KL CK 0014
Civil Procedure Code, 1908 (CPC) — Section 100, 76Constitution of India, 1950 — Article 133(1), 133(4), 200, 255Evidence Act, 1872 — Section 114
High Courts21 Mar 1952Allowed
Acha Kunju Vasu Vs Krishna Kurup and Another
High Court Of Kerala · AIR 1954 Ker 237
Debt Relief Act — Section 16, 21Limitation Act, 1908 — Section 14, 7
High Courts21 Mar 1952
Govindan Nair Balakrishnan Nair Vs State
High Court Of Kerala · AIR 1952 Ker 433 : (1952) CriLJ 1523
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts20 Mar 1952
Kuruvila Joseph Vs State
High Court Of Kerala · (1952) CriLJ 1290
Criminal Procedure Code, 1898 (CrPC) — Section 162, 174Evidence Act, 1872 — Section 145, 162, 167, 23, 24
High Courts18 Mar 1952
State Vs Kunjan Pillai Aiyappan Pillai
High Court Of Kerala · (1952) CriLJ 930
Civil Procedure Code, 1908 (CPC) — Section 115, 151Criminal Procedure Code, 1898 (CrPC) — Section 114, 115, 275, 369, 384
High Courts17 Mar 1952Dismissed
Parmeswaran Pillai Padmanabhan Pillai Vs South India Match Factory
High Court Of Kerala · AIR 1954 Ker 40
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 56, 47Companies Act, 1956 — Section 178
High Courts17 Mar 1952Allowed
Sankaran Nambudiri and Others Vs Narayanan Nambudiri and Others
High Court Of Kerala · (1952) 03 KL CK 0018
High Courts17 Mar 1952
Narayanan Ambranthiri Vs Sinaba and Others
High Court Of Kerala · AIR 1952 Ker 397
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 1Cochin Agriculturists Relief Act, 1114 — Section 16, 16(1), 16(2), 16(3), 16(4)Cochin Verumpattamdars (Amendmed) Act, 1122 — Section 2, 3, 3(1)
High Courts14 Mar 1952
Varghese Mariamma Vs S. Parvathi Antharajanam
High Court Of Kerala · (1952) 03 KL CK 0008
High Courts07 Mar 1952
Ouseph Varkkey Vs Ousep Chacko and Others
High Court Of Kerala · AIR 1952 Ker 236
High Courts07 Mar 1952
Padmanabhan Pillai Vs Sundara Subramoniam Pillai
High Court Of Kerala · AIR 1952 Ker 67
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 7, Order 4 Rule 1
High Courts07 Mar 1952
Kesavan Bhaskaran Vs State
High Court Of Kerala · (1952) 03 KL CK 0005
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 113, 149
High Courts05 Mar 1952
Thandamma and Another Vs Aryan Bhattathiripad
High Court Of Kerala · AIR 1952 Ker 218
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 23 Rule 1
High Courts04 Mar 1952
Padmanabha Pillai Kochukrishna Pillai Vs Lekshmi Rugmini Pillai Thankachi and Others
High Court Of Kerala · AIR 1952 Ker 244
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Limitation Act, 1908 — Section 19
High Courts03 Mar 1952Dismissed
Kunjipennu Kallayani Vs Raman Kochu
High Court Of Kerala · AIR 1952 Ker 57
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts29 Feb 1952
State Vs E.C. Govindan Asan and Sons and Others
High Court Of Kerala · (1952) CriLJ 901
Factories Act, 1948 — Section 20, 22, 32, 51, 62General Clauses Act, 1897 — Section 10, 3Limitation Act, 1963 — Section 4