High Courts08 Jul 1955
Mytheen Haneefa Vs Travancore-Cochin State
High Court Of Kerala · (1956) CriLJ 274
Travancore Penal Code — Section 323
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,682 of 2,714
High Courts08 Jul 1955
M.P. Philip Vs Chinna Subba Iyer annaswamy Iyer
High Court Of Kerala · (1955) 07 KL CK 0010
High Courts30 Jun 1955
United Industries (Cochin) Ltd. Vs Moideen
High Court Of Kerala · (1955) 06 KL CK 0008
Contract Act, 1872 — Section 23Defence of India Rules, 1962 — Rule 81(2), 84(3)
High Courts30 Jun 1955
Kochuvarki Kunjuvareed Vs Anthonykutty and Others
High Court Of Kerala · (1955) 06 KL CK 0007
High Courts27 Jun 1955
Nethran Damodaran Nambooripad Vs The Travancore Devaswom Board
High Court Of Kerala · (1955) 06 KL CK 0005
Travancore Hindu Religious Endowments Act, 1079 — Section 5, 5(1), 6, 8
High Courts15 Jun 1955
Saina Bhai Vs State
High Court Of Kerala · (1955) 06 KL CK 0003
Constitution of India, 1950 — Article 226(1)
High Courts13 Jun 1955
The State Vs Narayanan Asaan and Ramachandran Asaan
High Court Of Kerala · AIR 1956 Ker 89 : (1956) CriLJ 276
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jun 1955
Paranchu Vs Thommakutty and Another
High Court Of Kerala · AIR 1955 Ker 43
Constitution of India, 1950 — Article 14, 19(1), 19(5)Holdings (Stay of Execution Proceedings) Act, 1950 — Section 4, 4(1), 4(3)
High Courts10 Jun 1955
A.C. Kunjumohammad Vs Goverdhan Hathibai Co. and Others
High Court Of Kerala · (1955) 06 KL CK 0001
High Courts08 Jun 1955
Radhakrishna Menon and Others Vs Chandrasekhara Menon and Others
High Court Of Kerala · (1955) 06 KL CK 0009
Limitation Act, 1908 — Article 7, 7
High Courts07 Jun 1955
Kishnan and Others Vs Travancore Bank Ltd. and Others
High Court Of Kerala · (1955) 06 KL CK 0006
High Courts07 Jun 1955
Juuaxdhauan Einbranthiri Vs Mariam and Others
High Court Of Kerala · (1955) 06 KL CK 0002
Limitation Act, 1963 — Section 19, 20, 21, 21(2), 21(3)
High Courts06 Jun 1955
P. Sankumny Menon Vs Thom(sic) Mathai and Others
High Court Of Kerala · AIR 1955 Ker 80
Limitation (Amendment) Regulations, 1068 — Article 8Limitation Act, 1963 — Article 12, 9Limitation Regulations, 1062 — Article 8(a)
High Courts31 May 1955
Puthuppally Valiapally and Another Vs Chacko Thomman and Another
High Court Of Kerala · AIR 1955 Ker 59
Transfer of Property Act, 1882 — Section 108
High Courts25 May 1955
Kunhitti and Another Vs Cheru and Another
High Court Of Kerala · (1955) 05 KL CK 0002
Cochin Insolvency Act, 1908 — Section 53, 55Provincial Insolvency Act, 1920 — Section 53, 55
High Courts04 May 1955Dismissed
Narayanan R. Padmanabha Pillai Vs Travancore-Cochin State and another
High Court Of Kerala · AIR 1955 Ker 270
Constitution of India, 1950 — Article 14, 226
High Courts19 Apr 1955
N. Narayanan Bhattathirippad Vs Lonappan and Others
High Court Of Kerala · (1955) 04 KL CK 0001
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1), Order 23 Rule 3
High Courts06 Apr 1955
Sankaranarayana Iyer Venkitachalam Iyer Vs Iype Mathen and Others
High Court Of Kerala · AIR 1955 Ker 257
Travancore Debt Relief Act, 1115 — Section 12Travancore Registration Act, 1087 — Section 10, 42
High Courts06 Apr 1955
M.K. Muhamed Pillai Vs Pariyathu Pillai
High Court Of Kerala · AIR 1955 Ker 27
Provincial Insolvency Act, 1920 — Section 14, 4Travancore Insolvency Act, 1108 — Section 14, 4, 4(1)
High Courts04 Apr 1955Dismissed
G. Sivanandan Vs State
High Court Of Kerala · AIR 1955 Ker 271
Penal Code, 1860 (IPC) — Section 405, 409, 467, 477A