High Courts10 Aug 1955
V. Velayudhan Pillai Vs N. Gopala Panicker
High Court Of Kerala · (1955) 08 KL CK 0013
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,681 of 2,714
High Courts09 Aug 1955
B.R. Christudas Regulas and Elavattathu Kizhak kumkara, Vs State of Travancore-cochin and Others
High Court Of Kerala · (1955) 08 KL CK 0009
High Courts09 Aug 1955
Harrisons and Crosfield Ltd. Vs Commissioner, Quilon Municipality and Another
High Court Of Kerala · AIR 1955 Ker 174
Constitution of India, 1950 — Article 226, 270, 276Taxation and Finance Rules — Rule 16 , 17, 18, 19Travancore District Municipalities Act, 1116 — Section 133, 91
High Courts08 Aug 1955
Koshy George Vs Sara Maria and Others
High Court Of Kerala · (1955) 08 KL CK 0022
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts08 Aug 1955
Varki Ouseph Vs Narayanan Parameswara Panicker
High Court Of Kerala · (1955) 08 KL CK 0017
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(1), Order 21 Rule 1(2), Order 24 Rule 3
High Courts05 Aug 1955
H. Kunjan Marakkaru Metharu Vs Joseph Achamma Anthraper and Others
High Court Of Kerala · (1955) 08 KL CK 0019
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, Order 21 Rule 57
High Courts05 Aug 1955
Hajee Mohommed Metharu Vs Joseph Achamma
High Court Of Kerala · (1955) 08 KL CK 0010
High Courts05 Aug 1955
Indo Mercantile Bank Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1955) 08 KL CK 0003
Income Tax Act, 1922 — Section 14(2), 18(2), 24(1), 66(1)Travancore Income Tax Act, 1121 — Section 10, 10(2), 13, 14(2), 16(1)
High Courts04 Aug 1955
Velayudhan Pilial and Narayana Piliai Vs Thanu Pillai and Krishnan Nair
High Court Of Kerala · AIR 1956 Ker 110 : AIR 1955 Ker 110 : (1956) CriLJ 421
High Courts02 Aug 1955
Pothen George Vs N. Subramoma lyen
High Court Of Kerala · (1955) 08 KL CK 0015
Civil Procedure Code, 1908 (CPC) — Section 31
High Courts28 Jul 1955
Kanakku Raman Pillai Padmanabha Pillai Vs Sultan Rowther Mytheen Picha Rowther
High Court Of Kerala · AIR 1955 Ker 49
Contract Act, 1872 — Section 73Transfer of Property Act, 1882 — Section 76, 79Travancore Limitation Act, 1100 — Article 136
High Courts27 Jul 1955
Korah Punnen and Another Vs Parameswara Kurup Vasudeva Kurup and Others
High Court Of Kerala · (1955) 07 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Easements Act, 1882 — Section 52Increase of Rent and Mortgage Interest (Restrictions) Act, 1923 — Section 5, 5(1)
High Courts20 Jul 1955
Padmanabha Pillai Bhaskara Pillai Vs Bank of Kerala Ltd.
High Court Of Kerala · AIR 1955 Ker 100
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts15 Jul 1955
Ittiathi Gopalan Vs Nani Amma Ammukutty Amma and Others
High Court Of Kerala · (1955) 07 KL CK 0011
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 89(1)
High Courts15 Jul 1955Dismissed
T.P. Variath Vs The Board of Revenue and Another
High Court Of Kerala · (1956) 7 STC 12
Travancore General Sales Tax (Turnover and Assessment) Rules, 1124 — Rule 22(1), 7(1)(k)
High Courts13 Jul 1955
M. Varghese Vs P.O. Mammen
High Court Of Kerala · (1955) 07 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136, 220, 226, 227Government of India Act, 1915 — Section 107
High Courts12 Jul 1955
K. Gopala Pillai Vs N. Gopala Pillai
High Court Of Kerala · (1955) 07 KL CK 0003
Evidence Act, 1872 — Section 34, 54
High Courts11 Jul 1955
Ouseph Thomman Vs Lekshndkutty Amma Kunjikutty Amma
High Court Of Kerala · AIR 1955 Ker 86
Travancore Holdings (Stay of Execution Proceedings) (Amendment) Act, 1950 — Section 4Travancore Holdings (Stay of Execution Proceedings) Act, 1124 — Section 4
High Courts11 Jul 1955
Veeyathumma Kathija Ummal and Others Vs Parvathi Pillai Kunjamma Pillai and Others
High Court Of Kerala · (1955) 07 KL CK 0008
Limitation Act, 1963 — Article 132, 83
High Courts11 Jul 1955
The Merchant Steam Navigation Co. Ltd. Vs Mohammed Kunju Appukka and Another
High Court Of Kerala · (1955) 07 KL CK 0005