High Courts10 Mar 1959
State of Kerala Vs Mathai
High Court Of Kerala · (1959) KLJ 454
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 347
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,641 of 2,714
High Courts10 Mar 1959Dismissed
Hajee Kunju Kamathu Vs Asikutti and Others
High Court Of Kerala · (1959) KLJ 543
High Courts09 Mar 1959Allowed
Abdul Latheef Vs Musthaf Ali and others
High Court Of Kerala · (1959) KLJ 455
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts09 Mar 1959Dismissed
Ramakrishna Pillai Vs Thankamma
High Court Of Kerala · (1959) KLJ 448
Civil Procedure Code, 1908 (CPC) — Section 1
High Courts09 Mar 1959Dismissed
Kesava Pillai Ramakrishna Pillai Vs Dakshyani Amma Thankamma
High Court Of Kerala · AIR 1959 Ker 377
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11, Order 7 Rule 6Evidence Act, 1872 — section 101, 102, 103, 104Limitation Act, 1908 — Article 148, 3
High Courts09 Mar 1959Dismissed
Kali and Others Vs Narayana Pillai and Others
High Court Of Kerala · (1959) KLJ 681
High Courts09 Mar 1959Dismissed
Balakrishnan Nair Vs Bhaskaran Nair
High Court Of Kerala · (1959) KLJ 516
Kerala Agrlculturists Debt Relief Act, 1958 — Section 22(3)
High Courts05 Mar 1959Dismissed
S.K.G.S.B. Samooham Vs Cranganore Srikrishnaswamy Dewaswom and Another
High Court Of Kerala · (1959) KLJ 443
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 12
High Courts04 Mar 1959Allowed
Philip Vs State of Kerala and Others
High Court Of Kerala · (1959) KLJ 559
Travancore-Cochin Panchayat Act, 1950 — Section 115(2)
High Courts04 Mar 1959Dismissed
Narayanan Vs State of Kerala
High Court Of Kerala · (1959) KLJ 623
Penal Code, 1860 (IPC) — Section 300
High Courts03 Mar 1959Dismissed
Uthuppu Vs Varki
High Court Of Kerala · (1959) KLJ 629
Evidence Act, 1872 — Section 110
High Courts03 Mar 1959Dismissed
Sani Vs Chandrika and Others
High Court Of Kerala · (1959) KLJ 395
Cochin Namboodiri Act, 1114 — Section 14
High Courts02 Mar 1959Dismissed
Sreedharan Pillai Vs Narayana Pillai and Others
High Court Of Kerala · (1959) KLJ 633
High Courts27 Feb 1959Dismissed
Travancore Forward Bank Ltd. Vs State of Kerala and Others
High Court Of Kerala · (1959) KLJ 388
Travancore-Cochin Vehicles Taxation Act, 1950 — Section 4(1)(a)
High Courts26 Feb 1959
Balakrishnan alias Balappan Vs State
High Court Of Kerala · (1959) KLJ 1313
Penal Code, 1860 (IPC) — Section 304, 324
High Courts25 Feb 1959Allowed
N. Ramadasa Kamath Vs M. Kalliani and Another
High Court Of Kerala · AIR 1960 Ker 183
Succession Act, 1925 — Section 131, 138
High Courts25 Feb 1959Dismissed
Kunhibi Vs Land Acquisition Officer, Kozhikode
High Court Of Kerala · AIR 1960 Ker 80
Land Acquisition Act, 1894 — Section 18Limitation Act, 1908 — Section 12
High Courts23 Feb 1959
Simon Vs R.T.A. Alleppey and Another
High Court Of Kerala · (1959) KLJ 859
Motor Vehicles Act, 1988 — Section 62
High Courts23 Feb 1959Dismissed
V.K.S. Reddiar and Others Vs Commr. Municipal Corporation, Trivandrum and Another Respondents
High Court Of Kerala · (1959) KLJ 565
Constitution of India, 1950 — Article 226
High Courts23 Feb 1959
Lakshmi Amma Vs Rama Iyer
High Court Of Kerala · AIR 1960 Ker 52
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 67