High Courts25 May 1959Dismissed
Municipal Commissioner, Attingal Vs Sekharan
High Court Of Kerala · (1959) KLJ 641
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,639 of 2,714
High Courts25 May 1959Dismissed
Ammukkutty Amma Vs Krishnan Nair
High Court Of Kerala · (1959) KLJ 912
High Courts25 May 1959Dismissed
Ex-officio Chitty Registrar, Meenachil Vs Chacko
High Court Of Kerala · (1959) KLJ 668
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts21 May 1959Allowed
Varadaraja Iyer Vs Krishna Iyer and Others
High Court Of Kerala · (1959) KLJ 765
High Courts18 Apr 1959Dismissed
Kunhootty alias Ulahannan Vs State
High Court Of Kerala · AIR 1960 Ker 120 : (1960) CriLJ 477
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 304
High Courts09 Apr 1959Allowed
Velayudhan Pillai Vs State of Kerala and Others
High Court Of Kerala · (1959) KLJ 606
Constitution of India, 1950 — Article 226, 227
High Courts07 Apr 1959Allowed
R.K.V. Motors and Timbers Ltd. Vs Regional Transport Authority, Trivandrum
High Court Of Kerala · AIR 1960 Ker 35
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 62, 64
High Courts03 Apr 1959
State of Kerala Vs Raghavan and Another
High Court Of Kerala · (1959) KLJ 785
Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts02 Apr 1959Allowed
Thomas alias Thommachen and Another Vs State of Kerala
High Court Of Kerala · (1959) KLJ 957
Criminal Procedure Code, 1898 (CrPC) — Section 164, 342, 374Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts01 Apr 1959Dismissed
George Vs Ernakulam Municipality
High Court Of Kerala · (1959) KLJ 1130
High Courts01 Apr 1959Dismissed
Kunhooty alias Ulahannan Vs State
High Court Of Kerala · (1959) KLJ 940
Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts30 Mar 1959Dismissed
Kunjaru Vs State of Kerala
High Court Of Kerala · (1959) KLJ 965
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288, 342Penal Code, 1860 (IPC) — Section 302
High Courts26 Mar 1959Dismissed
Moosa Vs State and Others
High Court Of Kerala · AIR 1960 Ker 96
Constitution of India, 1950 — Article 31(2)
High Courts25 Mar 1959Dismissed
Kamalamma Vs Madhavan Pillai and Others
High Court Of Kerala · (1959) KLJ 530
Travancore-Cochin Compensation for Tenants Improvements Act, 1956 — Section 5(3)
High Courts25 Mar 1959Dismissed
Sreedharan Vs Chellappan and Others
High Court Of Kerala · (1959) KLJ 688
Travancore Ezhava Act, 1100 — Section 13
High Courts25 Mar 1959Dismissed
Achayi and Others Vs Chittanjoorkavu Devaswom and Another
High Court Of Kerala · (1959) KLJ 524
High Courts25 Mar 1959
State of Kerala Vs Sadasivan Pillai
High Court Of Kerala · (1959) KLJ 489
Penal Code, 1860 (IPC) — Section 341, 448, 452
High Courts23 Mar 1959Allowed
Velu Gopalan Vs Income Tax Officer
High Court Of Kerala · AIR 1959 Ker 370 : (1960) 38 ITR 141
Income Tax Act, 1922 — Section 44
High Courts23 Mar 1959
Gangadhara Menon Vs P.S.N. Motors Ltd., Trichur
High Court Of Kerala · AIR 1960 Ker 83 : (1959) 3 KLJ 853
Motor Vehicles Act, 1939 — Section 47
High Courts23 Mar 1959
Balakrishna Vs The State
High Court Of Kerala · AIR 1960 Ker 149
Evidence Act, 1872 — Section 5Penal Code, 1860 (IPC) — Section 300, 302, 34