High Courts22 Jul 1959
Unniri Kannan Vs State
High Court Of Kerala · AIR 1960 Ker 24
Penal Code, 1860 (IPC) — Section 300, 84
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,636 of 2,714
High Courts22 Jul 1959Allowed
Vasudevan Ashtamoorthi Namboodiri and Others Vs Ramayyan
High Court Of Kerala · (1959) KLJ 1169
Travancore-Cochin Hindu Religious Institutions Act, 1950 — Section 37(2)
High Courts21 Jul 1959
Workmen of Parvathy Mills Vs Industrial Tribunal and Others
High Court Of Kerala · (1960) 1 LLJ 316
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2, 51, 52
High Courts21 Jul 1959Dismissed
Chempaka Pillai Vs Nadaraja Pillai
High Court Of Kerala · (1959) KLJ 1007
Contract Act, 1872 — Section 221Transfer of Property Act, 1882 — Section 100, 5, 55(4)(b), 58
High Courts20 Jul 1959Dismissed
Raman Sameeranan Vs Raman Varunan and Others
High Court Of Kerala · AIR 1960 Ker 226 : (1959) 3 KLJ 1244
High Courts20 Jul 1959Dismissed
M/s. Ettumanoor Motors (Pte) Ltd. Vs State Transport Appellate Tribunal, Trichur and Others
High Court Of Kerala · (1959) KLJ 771
Motor Vehicles Act, 1939 — Section 44(4), 47
High Courts20 Jul 1959Allowed
Subramonia Iyer and Another Vs Ramakrishna Iyer and Others
High Court Of Kerala · (1959) KLJ 932
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts20 Jul 1959Allowed
Pakkier Kochu Thampi Vs Uthumman and Others
High Court Of Kerala · (1959) KLJ 943
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jul 1959Allowed
G.B. Transports, Guruvayur Vs R.T.A. Trichur and Others
High Court Of Kerala · AIR 1960 Ker 239 : (1959) 3 KLJ 1247
Motor Vehicles Act, 1939 — Section 57, 57(2), 62
High Courts16 Jul 1959
Kochukutta Menon and Others Vs Vareed
High Court Of Kerala · (1959) KLJ 714
Penal Code, 1860 (IPC) — Section 499
High Courts16 Jul 1959
Thankappan Asari Vs Pankajakshi
High Court Of Kerala · (1960) CriLJ 227
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts15 Jul 1959
Kunji Imbirayi Vs Subordinate Judge of Badagara and Another
High Court Of Kerala · (1959) KLJ 1037
Constitution of India, 1950 — Article 227
High Courts15 Jul 1959Allowed
Kamala and Others Vs Ammanna Rai and Others
High Court Of Kerala · AIR 1961 Ker 153
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(4), Order 6 Rule 16, Order 6 Rule 17
High Courts14 Jul 1959
State Vs Joseph
High Court Of Kerala · (1960) CriLJ 71
Criminal Procedure Code, 1898 (CrPC) — Section 210, 254, 255, 30, 346Penal Code, 1860 (IPC) — Section 379, 75
High Courts13 Jul 1959Dismissed
P.K. Nair alias Kunhikrishnan Nair Vs Raghava Menon
High Court Of Kerala · (1959) KLJ 952
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts10 Jul 1959
Liladhar Mulji and Another Vs Inspector of Factories
High Court Of Kerala · (1959) 2 LLJ 750
Factories Act, 1948 — Section 2, 92
High Courts10 Jul 1959Allowed
Mytheen Kunju Vs State
High Court Of Kerala · AIR 1960 Ker 86 : (1960) CriLJ 349 : (1959) 3 KLJ 826
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)Penal Code, 1860 (IPC) — Section 64
High Courts10 Jul 1959Allowed
Adima Mytheen Kunju Vs The State of Kerala
High Court Of Kerala · (1959) 10 STC 417
Criminal Procedure Code, 1898 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 64