High Courts06 Aug 1959Allowed
Gopinathan Nair Vs State
High Court Of Kerala · AIR 1960 Ker 63 : (1960) 1 LLJ 311
Constitution of India, 1950 — Article 311(2)Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 21
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,635 of 2,714
High Courts05 Aug 1959Dismissed
Francis Vs Palai Central Bank Ltd.
High Court Of Kerala · (1959) KLJ 1036
High Courts05 Aug 1959Allowed
Raman Balan and Others Vs State
High Court Of Kerala · AIR 1960 Ker 263 : (1960) CriLJ 1091
Criminal Procedure Code, 1898 (CrPC) — Section 438, 439, 561, 561AKerala Stay of Eviction Proceedings (Amendment) Act, 1958 — Section 2(5), 6, 7APenal Code, 1860 (IPC) — Section 447
High Courts05 Aug 1959Dismissed
State Vs Thomas Abraham alias Kunjukutty
High Court Of Kerala · (1959) KLJ 904
High Courts04 Aug 1959Dismissed
Sivasankaran Pillai Vs State of Kerala
High Court Of Kerala · (1959) KLJ 834
Evidence Act, 1872 — Section 157, 8Penal Code, 1860 (IPC) — Section 342, 376, 377
High Courts04 Aug 1959Allowed
Sankaran Chettiar Vs K. Ramakrishna Pillai
High Court Of Kerala · AIR 1960 Ker 141 : (1960) CriLJ 479 : (1959) 3 KLJ 1240
Penal Code, 1860 (IPC) — Section 501
High Courts04 Aug 1959
Sarojini Amma and Others Vs Krishnan
High Court Of Kerala · (1959) KLJ 1131
Trusts Act, 1882 — Section 90
High Courts04 Aug 1959
In Re: Bank of Deccan Ltd.
High Court Of Kerala · AIR 1960 Ker 15 : (1960) 30 CompCas 284
Companies Act, 1956 — Section 633, 633(1), 633(2)
High Courts03 Aug 1959
Achamma George Vs Krishna Warrier
High Court Of Kerala · (1959) KLJ 847
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts31 Jul 1959Allowed
Padmanabhan Nair Vs Vesudevan Nair and Another
High Court Of Kerala · (1959) KLJ 1095
Travancore Nair Act, 1912 — Section 31
High Courts29 Jul 1959Allowed
Sreedharan and Others Vs The State
High Court Of Kerala · (1959) KLJ 1053
Penal Code, 1860 (IPC) — Section 143, 149, 323, 34, 341
High Courts29 Jul 1959Dismissed
Mrs. P.I. George Vs State of Kerala and Others
High Court Of Kerala · (1959) KLJ 792
Constitution of India, 1950 — Article 226
High Courts29 Jul 1959
State Vs John Abraham
High Court Of Kerala · (1961) CriLJ 92
Criminal Procedure Code, 1898 (CrPC) — Section 252
High Courts28 Jul 1959
Ravikrishna Weaving Mills (Private), Ltd. Vs State of Kerala and Others
High Court Of Kerala · (1959) 2 LLJ 760
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 23, 25C, 25F, 25FF
High Courts28 Jul 1959Allowed
Achuthan alias Rattan Nair and Others Vs Anandavalli Amma and Others
High Court Of Kerala · (1959) KLJ 982
High Courts23 Jul 1959Dismissed
Kurian Vs Barbary Mary Lopez and Another
High Court Of Kerala · (1959) KLJ 994
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts23 Jul 1959
Ouseph Souro Vs Thommen Michael
High Court Of Kerala · AIR 1960 Ker 139
Contract Act, 1872 — Section 73Transfer of Property Act, 1882 — Section 3
High Courts22 Jul 1959
Kannan Vs State of Kerala
High Court Of Kerala · (1959) KLJ 855
Criminal Procedure Code, 1898 (CrPC) — Section 471Penal Code, 1860 (IPC) — Section 302, 84
High Courts22 Jul 1959Dismissed
Kathreena Vs Trichur Cochin National Bank Ltd. Trichur Cochin National Bank Ltd. Vs Kathreena
High Court Of Kerala · AIR 1960 Ker 57 : (1959) 3 KLJ 1149
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 4, Order 43 Rule 1