High Courts21 Jan 1964Dismissed
Narayanan Namboodiri Vs Padmanabha Pillai
High Court Of Kerala · (1964) KLJ 351
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,559 of 2,714
High Courts21 Jan 1964
Ibrahimkutty Mather Vs Kesava Kamath and Others
High Court Of Kerala · (1964) KLJ 298
High Courts20 Jan 1964
Varghese and Others Vs M/s. Carmal Coir Works
High Court Of Kerala · (1964) KLJ 407
Civil Procedure Code, 1908 (CPC) — Section 115, 17Industrial Disputes Act, 1947 — Section 15, 17, 17(1), 25Payment of Wages Act, 1936 — Section 15, 16, 17, 2(6)
High Courts17 Jan 1964Dismissed
Kunjikkoya and Others Vs Ibrahimkutty
High Court Of Kerala · (1964) KLJ 189
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243, 244, 245, 256Penal Code, 1860 (IPC) — Section 323
High Courts17 Jan 1964Dismissed
Vittal Prabhu Vs Madhava Rao and Others
High Court Of Kerala · (1964) KLJ 286
Hindu Religious Endowments Act — Section 102
High Courts15 Jan 1964
Income Tax Officer, Alleppey Vs S. Veeriah Reddiar
High Court Of Kerala · (1966) 62 ITR 248 : (1964) KLJ 141
Income Tax Act, 1922 — Section 22, 34
High Courts15 Jan 1964
Sheik Ibrahim Saheb Vs Kesava Kammath
High Court Of Kerala · (1964) KLJ 437
Negotiable Instruments Act, 1881 (NI) — Section 56
High Courts14 Jan 1964Dismissed
Poulose and Another Vs Mathew and Another
High Court Of Kerala · (1964) KLJ 364
High Courts14 Jan 1964Dismissed
Varghese Poulose and Another Vs K.I. Mathew and Others
High Court Of Kerala · AIR 1965 Ker 147
Easements Act, 1882 — Section 4
High Courts14 Jan 1964Dismissed
Krishnan Namboodiri Vs Parameswara Menon and Others
High Court Of Kerala · (1964) KLJ 110
Specific Relief Act, 1963 — Section 39Travancore-Cochin Court Fees Act, 1125 — Section 3(4)(f)
High Courts13 Jan 1964Dismissed
Karthiayini Amma Vs Vasudevan Pillai
High Court Of Kerala · (1964) KLJ 285
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Jan 1964Dismissed
Thomman Vs Catholic Syrian Bank Ltd.
High Court Of Kerala · (1964) KLJ 267
Kerala Agrlculturists Debt Relief Act, 1958 — Section 20, 3(1)
High Courts10 Jan 1964Allowed
Unichirakutty Amma Vs Krishnan Nair and Others
High Court Of Kerala · (1964) KLJ 736
High Courts10 Jan 1964Dismissed
Padmanabha Pillai Krishna Pillai Vs Damodaran Vasudevan and Others
High Court Of Kerala · AIR 1965 Ker 18
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts10 Jan 1964Allowed
Ayyan Govindan and Others Vs Ayyan Kunjan
High Court Of Kerala · AIR 1964 Ker 309
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1
High Courts10 Jan 1964Allowed
Sankaranarayana Bhatta Vs Agrl. Income Tax Officer, Kasaragod
High Court Of Kerala · (1964) KLJ 289
Constitution of India, 1950 — Article 226
High Courts09 Jan 1964Dismissed
Krishnamma Vs Parukutty Amma and Another
High Court Of Kerala · (1964) KLJ 203
Transfer of Property Act, 1882 — Section 60
High Courts08 Jan 1964Dismissed
Mathoo Phillip Vs Mathoo Ouseph
High Court Of Kerala · AIR 1965 Ker 220
High Courts07 Jan 1964
Kumaran Vs Padmanabhan and Others
High Court Of Kerala · (1964) KLJ 528
Constitution of India, 1950 — Article 226