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High Court Of Kerala judgments

54,272 judgments · page 2,558 of 2,714

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High Courts07 Feb 1964Dismissed

State of Kerala Vs Sreedharan

High Court Of Kerala · (1964) KLJ 937

Criminal Procedure Code, 1898 (CrPC) — Section 247, 4(h)
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High Courts06 Feb 1964Allowed

State of Kerala Vs A.R.A.S. Arumughaswamy Nadar and Co.

High Court Of Kerala · (1964) KLJ 514

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High Courts06 Feb 1964

Aley Vs Vappu Kakkaru and Others

High Court Of Kerala · AIR 1964 Ker 256

Transfer of Property Act, 1882 — Section 82, 92
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High Courts04 Feb 1964

Rodrigues Vs Rodrigues

High Court Of Kerala · (1964) KLJ 703

Travancore Chitties Act, 1120 — Section 7(1)
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High Courts04 Feb 1964Dismissed

Madhavan Pillai Vs Ebrahim

High Court Of Kerala · (1964) KLJ 563

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1(u)
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High Courts04 Feb 1964Dismissed

Narayana Guptan Vs Madhava Menon and Others

High Court Of Kerala · AIR 1965 Ker 95

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3), 99
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High Courts04 Feb 1964Dismissed

Velayudhan Pillai Vs State of Kerala and Another

High Court Of Kerala · (1964) KLJ 792

Constitution of India, 1950 — Article 19(1)(f), 226, 309, 311
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High Courts03 Feb 1964Dismissed

Kunju Krishnan Vs Viswanathan and Others

High Court Of Kerala · (1964) KLJ 712

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 15, 2, 65
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High Courts03 Feb 1964

Mayankanakath Muthamodkutty Haji Vs Edasseri Moideenkutty

High Court Of Kerala · AIR 1965 Ker 174

Transfer of Property Act, 1882 — Section 106
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High Courts31 Jan 1964Allowed

A. Narayanan Kutty Menon and Others Vs Elayat Sekhara Menon and Another

High Court Of Kerala · AIR 1964 Ker 308 : (1964) CriLJ 682 : (1964) KLJ 175

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 145(6), 145A
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High Courts31 Jan 1964Dismissed

Muthukumaraswamy Iyer Vs State of Kerala

High Court Of Kerala · (1964) KLJ 182

Criminal Procedure Code, 1898 (CrPC) — Section 222, 222(2), 233, 234, 235Penal Code, 1860 (IPC) — Section 403, 409, 477 A
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High Courts30 Jan 1964Dismissed

Madhavan and Others Vs State of Kerala and Others

High Court Of Kerala · (1964) KLJ 658

Travancore Ezhava Act, 1100 — Section 19
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High Courts30 Jan 1964Allowed

Thankamma and Another Vs Unniama Antharjanam and Others

High Court Of Kerala · (1964) KLJ 546

Kerala Court Fees and Suits Valuation Act, 1959 — Section 37(1), 37(2)
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High Courts30 Jan 1964Dismissed

Kutten Vs Umamaheswaran and Others

High Court Of Kerala · (1964) KLJ 357

Kerala Compensation for Tenants Improvements Act, 1958 — Section 2(d)(iii)
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High Courts29 Jan 1964Dismissed

Kantian and Another Vs Kannan and Others

High Court Of Kerala · (1964) KLJ 509

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High Courts29 Jan 1964Dismissed

Narayana Kurup Parameswara Kurup Vs N. Vasudeva Kurup

High Court Of Kerala · AIR 1964 Ker 285

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Limitation Act, 1908 — Section 14
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High Courts28 Jan 1964Dismissed

Kasim Vs Mrs. Lucy Kochuvareed

High Court Of Kerala · (1964) KLJ 198

Civil Procedure Code, 1908 (CPC) — Section 145
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High Courts24 Jan 1964

State of Kerala Vs Vellungan

High Court Of Kerala · (1964) KLJ 193

Criminal Procedure Code, 1898 (CrPC) — Section 103, 165
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High Courts23 Jan 1964Allowed

M. Kunjukrishnan Nadar Vs Hon''ble Speaker, Kerala Legislative Assembly, Trivandrum and Others

High Court Of Kerala · AIR 1964 Ker 194 : (1964) KLJ 81

Constitution of India, 1950 — Article 190(3), 226Kerala Legistative Assembly Rules — Rule 162
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High Courts22 Jan 1964Allowed

Edumban Chettiar Chockalingom Chettiar Vs Ramalakshmi Pichamma

High Court Of Kerala · AIR 1965 Ker 153

Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 60
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