High Courts16 Nov 1972
Ramco Cement Distribution Co. (P) Ltd. Vs The State of Kerala
High Court Of Kerala · (1973) 31 STC 226
Constitution of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,451 of 2,714
High Courts16 Nov 1972Allowed
Ramco Cement Distribution Co. (P.) Ltd. Vs The State of Kerala and Another
High Court Of Kerala · (1973) 31 STC 226
Kerala General Sales Tax Act, 1963 — Section 5(5)Kerala General Sales Tax Rules, 1963 — Rule 9(f)(ii)
High Courts15 Nov 1972
Dr. Chacko Pulparampil and Another Vs Margarete Maria Pulparampil and Another
High Court Of Kerala · AIR 1973 Ker 100
Guardians and Wards Act, 1890 — Section 25
High Courts14 Nov 1972Allowed
Mundavalappil Kunhikannan Vs The State of Kerala and Others
High Court Of Kerala · AIR 1974 Ker 21
Constitution of India, 1950 — Article 226
High Courts13 Nov 1972Dismissed
Sundaram Vs Gopalakrishna Menon
High Court Of Kerala · AIR 1973 Ker 147
Kerala Land Reforms Act, 1963 — Section 13(2)
High Courts09 Nov 1972Dismissed
Kunhi Moideen Haji Vs Andi And Another
High Court Of Kerala · (1974) KLJ 101 : (1974) KLJ 1
Kerala Land Reforms Act, 1963 — Section 103, 2, 2(25)
High Courts09 Nov 1972
Cherivan Vs State
High Court Of Kerala · (1973) CriLJ 839 : (1972) KLJ 996
Criminal Procedure Code, 1898 (CrPC) — Section 173
High Courts09 Nov 1972Dismissed
Kunhi Moideen Haji and Another Vs Mangatt Andi and Another
High Court Of Kerala · (1974) KLJ 125
Kerala Land Reforms Act, 1963 — Section 2, 2(25), 80B
High Courts07 Nov 1972
C.K. Kunhikannan Vs Nellikka Poovadan Janaki And Another
High Court Of Kerala · (1973) KLJ 568
Kerala Land Reforms Act, 1963 — Section 2(14), 75(2), 77
High Courts02 Nov 1972
Commissioner of Income Tax Vs P.N. Krishna Iyer
High Court Of Kerala · (1973) 91 ITR 434
Income Tax Act, 1922 — Section 10(2), 10(5), 5
High Courts02 Nov 1972
Sarojini Amma and Another Vs Pappi Amma And Others
High Court Of Kerala · (1973) KLJ 393
Kerala Court Fees and Suits Valuation Act, 1959 — Section 37, 37(1), 37(2), 40, 6
High Courts01 Nov 1972
Clen Leven Estates Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1973) 91 ITR 391
Income Tax Act, 1961 — Section 2(14), 45
High Courts01 Nov 1972Allowed
Malabar Metals and Alloys (P) Ltd. Vs State of Kerala and Others
High Court Of Kerala · (1973) KLJ 127
Companies Act, 1956 — Section 10, 16, 226, 23(1)Payment of Bonus Act, 1965 — Section 10, 13, 16, 16(1)(a), 16(i)(b)
High Courts01 Nov 1972
M/s. Clen leven Estates Ltd., Wynad Vs The Commissioner of Income Tax
High Court Of Kerala · (1973) 91 ITR 391
Income Tax Act, 1961 — Section 2(14), 260, 45
High Courts31 Oct 1972
Vijayaraghavan Vs Velu And Another
High Court Of Kerala · (1973) 1 LLJ 490
Workmens Compensation Act, 1923 — Section 12, 12(3), 3, 30
High Courts31 Oct 1972Dismissed
K.P. Mathiri Vs State of Kerala and Others
High Court Of Kerala · (1973) KLJ 103
Kerala Education Rules, 1959 — Rule 37, 39
High Courts30 Oct 1972
Narayani Bhanumathi and Another Vs Karthyayani Lelitha Bhai
High Court Of Kerala · (1973) KLJ 354
High Courts30 Oct 1972Dismissed
N. Sreenivasan Vs Director of Enforcement, New Delhi and Others
High Court Of Kerala · AIR 1973 Ker 249
Adjudication Proceedings and Appeal Rules, 1957 — Rule 3(1), 3(3)Foreign Exchange Regulation Act, 1947 — Section 19G, 23D
High Courts30 Oct 1972Dismissed
Ponnamma Vs Ramanathan
High Court Of Kerala · AIR 1973 Ker 49
Contract Act, 1872 — Section 161
High Courts27 Oct 1972Allowed
P.K. Kumaran Vs Thodu Sankaran and Others
High Court Of Kerala · AIR 1973 Ker 183
Kerala Land Reforms Act, 1963 — Section 77