High Courts29 Nov 1972
S. Anthony Muthu and Another Vs State of Kerala and Others
High Court Of Kerala · AIR 1973 Ker 141
Essential Commodities Act, 1955 — Section 3
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,450 of 2,714
High Courts29 Nov 1972
Smt. Sulekha Bai Vs Commissioner of Gift Tax
High Court Of Kerala · (1973) 92 ITR 128 : (1973) KLJ 385
Gift Tax Act, 1958 — Section 5(1), 5(3)
High Courts29 Nov 1972
Sulekha Bai Vs The Commissioner of Gift Tax
High Court Of Kerala · (1973) 92 ITR 128 : (1973) KLJ 385
Gift Tax Act, 1958 — Section 5(1)(viii), 5(3)
High Courts29 Nov 1972
Kunjan Vawa Vs Pappy Ammukutty Amma and Other
High Court Of Kerala · AIR 1973 Ker 169 : (1973) KLJ 133
Land Reforms Act, 1964 — Section 75(3), 80A
High Courts28 Nov 1972Dismissed
Muthukaruppan Vs Chellayi
High Court Of Kerala · (1973) KLJ 256
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(1)Limitation Act, 1963 — Section 12, 12(3)
High Courts28 Nov 1972
The Commissioner of Income Tax Vs K. Ahamed
High Court Of Kerala · (1973) KLJ 422
Income Tax Act, 1961 — Section 271, 271(1), 271(1)(c)
High Courts28 Nov 1972Allowed
P.C. Aravindhan Vs M.A. Kesavan and Others
High Court Of Kerala · (1973) KLJ 341
Companies Act, 1956 — Section 11(2), 166, 167(1), 169(1), 169(4)
High Courts27 Nov 1972Allowed
Ponnalayimalayil Ariyayi and Others Vs Edakkat N.A. Karunakaran Vydiyar and Another
High Court Of Kerala · (1973) KLJ 293
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts24 Nov 1972
Kerala State Electricity Board Vs C.G. Narayanan
High Court Of Kerala · AIR 1973 Ker 144
Civil Procedure Code, 1908 (CPC) — Section 115Telegraph Act, 1885 — Section 16(3)
High Courts24 Nov 1972Allowed
KSEB Vs C.G. Narayanan
High Court Of Kerala · AIR 1973 Ker 144
Electricity Act, 1910 — Section 51Telegraph Act, 1885 — Section 16
High Courts23 Nov 1972Dismissed
Narayanan Ezhuthassan Vs M. Parukutty
High Court Of Kerala · AIR 1973 Ker 171
Hindu Marriage Act, 1955 — Section 13(1)
High Courts23 Nov 1972Dismissed
Narayanan Ezhuthassan Vs Parukutty
High Court Of Kerala · (1973) KLJ 120
Hindu Marriage Act, 1955 — Section 13, 13(1)(i), 13(1)(i), 14, 23
High Courts22 Nov 1972
Cherian Dominic and Another Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1975) 98 ITR 283
Kerala Agricultural Income Tax Act, 1950 — Section 2, 60(1)
High Courts21 Nov 1972
T.T. Narayanan and Another Vs Kuttikrishnan and Others
High Court Of Kerala · AIR 1973 Ker 245
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 20, 23, 27, 34
High Courts21 Nov 1972
T.T. Narayanan and Others Vs Kuttikrishnan and Others
High Court Of Kerala · AIR 1973 Ker 245
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 20, 5
High Courts20 Nov 1972
Bhuvanendran Vs CAIT, Kerala
High Court Of Kerala · (1974) 94 ITR 139 : (1973) KLJ 279
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2
High Courts20 Nov 1972
Penakkot Ayisha Vs Kodachery Thazham Pottayil Kunhathutty
High Court Of Kerala · AIR 1973 Ker 130
Kerala Land Reforms (Tenancy) Rules, 1970 — Rule 137Kerala Land Reforms Act, 1963 — Section 105A, 80B
High Courts20 Nov 1972
Penakkot Ayisha Vs Kodachery Thazam Pottayil Kunhathuity
High Court Of Kerala · (1973) KLJ 327
Kerala Land Reforms Act, 1963 — Section 105A(2), 75(3), 80B
High Courts20 Nov 1972
K. Bhuvanendran and Others Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1974) 94 ITR 139 : (1973) KLJ 279
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 2Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Kerala Agricultural Income Tax Act, 1950 — Section 32(5)
High Courts17 Nov 1972Allowed
Balakrishnan and Others Vs Makkam and Others
High Court Of Kerala · AIR 1974 Ker 18 : (1973) KLJ 157
Transfer of Property Act, 1882 — Section 111, 47, 8, 90