High Courts30 Sept 1986Allowed
M/s. Haji P. Mammu and Others Vs Kola Abdurahiman Basha
High Court Of Kerala · (1986) 23 KLJ 951
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4), 13Partnership Act, 1932 — Section 55
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,280 of 2,714
High Courts26 Sept 1986Allowed
Unni Menon Vs Kerala Film Artists and Critics Society and Others
High Court Of Kerala · (1986) 09 KL CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 24, 25, 415, 420
High Courts25 Sept 1986Allowed
Mathai John Vs Karthikakutty and Others
High Court Of Kerala · (1987) KLJ 578
Kerala Land Reforms Act, 1963 — Section 16, 16A, 17, 20, 82
High Courts25 Sept 1986Allowed
Shanmughan Vs Paul and Others
High Court Of Kerala · (1986) 23 KLJ 970 : (1988) 1 RCR(Criminal) 614
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(b), 133(d), 397Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 11(4)(iv)
High Courts24 Sept 1986
The Commissioner of Income Tax Kerala Vs M/s. India Sea Foods, Cochin
High Court Of Kerala · (1986) 23 KLJ 1001
Income Tax Act, 1961 — Section 14, 256(1), 3(1), 3(1)(a), 3(1)(b)
High Courts24 Sept 1986
Commissioner of Income Tax Vs India Sea Foods
High Court Of Kerala · (1987) 1 ILR (Ker) 332
Income Tax Act, 1961 — Section 3, 3(1), 3(3), 45
High Courts23 Sept 1986Allowed
The Chairman, Calicut-Wyanad Motor Services (Pvt.) Ltd. Vs State of Kerala
High Court Of Kerala · AIR 1987 Ker 21
Central Excises and Salt Act, 1944 — Section 11Constitution of India, 1950 — Article 265Motor Vehicles Act, 1939 — Section 27
High Courts23 Sept 1986Allowed
Sivan Vs Motor Accidents Claims Tribunal
High Court Of Kerala · (1987) ACJ 242
Kerala Motor Accidents Claim Tribunal Rules, 1977 — Rule 3Motor Vehicles Act, 1939 — Section 110A
High Courts12 Sept 1986Dismissed
United India Insurance Co. Ltd. Vs Ratnamma and Others
High Court Of Kerala · (1986) 09 KL CK 0020
Kerala Torts (Miscellaneous Provisions) Act, 1976 — Section 2, 9(3)Motor Vehicles Act, 1988 — Section 110A, 110CSuccession Act, 1925 — Section 306
High Courts12 Sept 1986
General Traders Ltd. and Another Vs Pierce Leslie (India) Ltd. and Others
High Court Of Kerala · AIR 1987 Ker 62 : (1987) 1 ILR (Ker) 237
Bills of Lading Act, 1856 — Section 1Transfer of Property Act, 1882 — Section 92
High Courts11 Sept 1986Dismissed
Jessy Vaz and Others Vs V.Z. Cherian and Others
High Court Of Kerala · (1986) 23 KLJ 961
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, 115, 146Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18, 18(5), 20, 22, 23Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts10 Sept 1986Dismissed
Ahammed Vs Mammad Kunhi and Others
High Court Of Kerala · AIR 1987 Ker 228
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 227, 228Specific Relief Act, 1963 — Section 12, 16, 20(1), 20(2), 22
High Courts10 Sept 1986Dismissed
Prabhakaran Vs Anthappan and Others
High Court Of Kerala · (1986) 09 KL CK 0010
Contract Act, 1872 — Section 45
High Courts09 Sept 1986Allowed
G. Kochu Kunju and Others Vs State of Kerala and Others
High Court Of Kerala · (1986) 23 KLJ 931
Constitution of India, 1950 — Article 226
High Courts09 Sept 1986
Commissioner of Income Tax Vs T.A.V. Trust
High Court Of Kerala · (1987) 65 CTR 170 : (1987) 166 ITR 848 : (1987) 34 TAXMAN 229
Income Tax Act, 1961 — Section 160(1), 161Trusts Act, 1882 — Section 5, 7
High Courts08 Sept 1986Allowed
Muhammed Kunju Moitheen Kunju Vs Muhammed Knnju Veevikunju
High Court Of Kerala · (1986) 23 KLJ 1043
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9, 11, 97
High Courts08 Sept 1986Dismissed
P.N. Sambasivan and Others Vs State Bank of Travancore and Others
High Court Of Kerala · (1987) KLJ 48
Constitution of India, 1950 — Article 16, 16(1), 16(4), 226, 309
High Courts08 Sept 1986Dismissed
Kuttan Sudhakaran Vs Padmavathi Amma Laila Bai and Others
High Court Of Kerala · AIR 1987 Ker 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4, 11, 47
High Courts05 Sept 1986Dismissed
K.S.E.B. Vs Kamaiakshy Amma
High Court Of Kerala · (1986) 23 KLJ 985
Evidence Act, 1872 — Section 114
High Courts05 Sept 1986
State Bank of Travancore Vs Bhaskaran and Others
High Court Of Kerala · (1986) 23 KLJ 874
Kerala Court Fees and Suits Valuation Act, 1959 — Section 50, 52