High Courts17 Oct 1986Dismissed

Sreevalsan Pillai Vs Thankamani Amma

High Court Of Kerala · (1986) 10 KL CK 0011

Evidence Act, 1872 — Section 101, 102, 103Hindu Marriage Act, 1955 — Section 9, 9(1)Limitation Act, 1963 — Section 12, 12(2)
High Courts16 Oct 1986Dismissed

Union of India (UOI) Vs Gopalan

High Court Of Kerala · (1986) 10 KL CK 0043

Arbitration Act, 1940 — Section 20, 37(1)Limitation Act, 1908 — Article 181Limitation Act, 1963 — Article 137, 2(6), 4, 5