COURT ARCHIVE

High Court Of Kerala judgments

54,272 judgments · page 2,259 of 2,714

High Courts09 Jul 1987Allowed

Smt. Chinna Vs Sivarama Mudaliar

High Court Of Kerala · (1987) KLJ 965

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High Courts09 Jul 1987

K.K. Kesavan Vs Food Inspector, Kunnamkulam Municipality and Another

High Court Of Kerala · (1987) KLJ 865

Prevention of Food Adulteration Act, 1954 — Section 11, 13, 13(2)B, 16(l)(a)(i), 2(a)

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High Courts09 Jul 1987Allowed

Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs M.M. Nagalinga Nadar and Sons

High Court Of Kerala · (1988) 71 STC 171

Kerala General Sales Tax Act, 1963 — Section 2(vi)(a), 2(viii)

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High Courts09 Jul 1987Allowed

State Bank of India Vs Viswaniryat (P.) Limited and Another

High Court Of Kerala · (1989) 65 CompCas 795 : (1988) 1 ILR (Ker) 172

Companies Act, 1956 — Section 124, 125, 130, 132

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High Courts09 Jul 1987Dismissed

Deputy Commissioner of Sales Tax Vs Indian Duplicator Co. Ltd.

High Court Of Kerala · (1988) 69 STC 238

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High Courts08 Jul 1987

T.H. Mustaffa Vs State of Kerala and Others

High Court Of Kerala · (1988) CriLJ 816

Criminal Procedure Code, 1973 (CrPC) — Section 107, 133, 144, 145, 146

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High Courts07 Jul 1987Dismissed

Manual D''Cruz Vs State of Kerala and Others

High Court Of Kerala · (1987) 07 KL CK 0017

Agra Tenancy Act, 1926 — Section 227, 230, 271Civil Procedure Code Amendment Act, 1976 — Section 11Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts07 Jul 1987Allowed

Rajendran Vs State

High Court Of Kerala · (1987) KLJ 849

Criminal Procedure Code, 1973 (CrPC) — Section 102, 225(3), 246, 313, 41(1)

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High Courts03 Jul 1987

General Manager, Kerala State Road Transport Corporation Vs Saradamma

High Court Of Kerala · (1988) 1 ACC 255 : (1987) ACJ 926 : (1986) 2 ILR (Ker) 660

Motor Vehicles Act, 1939 — Section 110, 110A

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High Courts03 Jul 1987

General Manager, Kerala State Road Transport Corporation, Trivandrum Vs K.P. Saradamma

High Court Of Kerala · AIR 1989 Ker 23

Motor Vehicles Act, 1939 — Section 110, 110(1)

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High Courts03 Jul 1987Allowed

A and E Inspector, Asstt. Registrar''s Office, Udumbanchola and Others Vs Antony Varghese and Others

High Court Of Kerala · AIR 1988 Ker 115

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High Courts03 Jul 1987

P.N. Sasikumar and Others Vs Commissioner of Income Tax

High Court Of Kerala · (1988) 69 CTR 78 : (1988) 1 ILR (Ker) 320 : (1988) 170 ITR 80

Income Tax Act, 1961 — Section 139(2), 147, 148, 2(31), 282(2)

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High Courts03 Jul 1987

Fashion Saree House Vs Commissioner of Income Tax

High Court Of Kerala · (1988) 172 ITR 285

Income Tax Act, 1961 — Section 147, 256(2)

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High Courts03 Jul 1987Dismissed

Govindan Vishnu Namboodiri Vs Ulahnnan Mathan and Ors

High Court Of Kerala · (1987) KLJ 1102

Specific Relief Act, 1963 — Section 16

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High Courts03 Jul 1987Allowed

State of Kerala Vs Cardamom Planters'' Association

High Court Of Kerala · (1987) 67 STC 294

Civil Procedure Code, 1908 (CPC) — Section 2, 3, 36, 6

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High Courts02 Jul 1987Allowed

T.T. Vimalarajan Vs P.S.C.

High Court Of Kerala · (1987) KLJ 854

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High Courts02 Jul 1987Dismissed

M. Gopi and Another Vs A. Shamsuddin and Others

High Court Of Kerala · AIR 1988 Ker 22

Kerala University Act, 1974 — Section 21, 34

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High Courts02 Jul 1987

Poulose and Another Vs State Bank of Travancore

High Court Of Kerala · AIR 1989 Ker 79 : (1987) KLJ 882

Civil Procedure Code Amendment Act, 1963 — Order 34 Rule 4Transfer of Property Act, 1882 — Section 60, 83

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High Courts02 Jul 1987

Commissioner of Income Tax Vs St. George Forana Church

High Court Of Kerala · (1988) 73 CTR 23 : (1988) 170 ITR 62

Income Tax Act, 1961 — Section 11

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High Courts02 Jul 1987

Subramoniam and Others Vs Kerala Agricultural University

High Court Of Kerala · (1987) 2 LLJ 488

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