High Courts24 Jul 1987Allowed
Y. Janardhana Rao Vs State of Kerala
High Court Of Kerala · (1988) 71 STC 312
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,257 of 2,714
High Courts24 Jul 1987Allowed
K.S.E.B. Thozhilali Union Vs K.S.E.B. Thozhilali Union (I.N.T.U.C.)
High Court Of Kerala · (1993) 3 LLJ 461
Trade Unions Act, 1926 — Section 11, 9
High Courts24 Jul 1987
M. Swaminathan Vs C.K. Jayalakshmi Amma and Others
High Court Of Kerala · (1987) 2 ACC 299 : (1988) ACJ 261 : (1989) 66 CompCas 503 : (1986) 2 ILR (Ker) 692
Motor Vehicles Act, 1939 — Section 103A, 31, 94, 96
High Courts24 Jul 1987
Cochin Refineries Ltd. Vs C.S. Company, Engineering Contractors, Kottayam and Another
High Court Of Kerala · AIR 1989 Ker 72 : (1988) 1 ILR (Ker) 72
Arbitration Act, 1940 — Section 33
High Courts24 Jul 1987Allowed
Kunjan Nair and Others Vs Board of Revenue and Others
High Court Of Kerala · (1987) 07 KL CK 0011
Constitution of India, 1950 — Article 14, 16
High Courts23 Jul 1987
Krishna Filial Vs State
High Court Of Kerala · (1987) KLJ 1033
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 162, 452Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 409
High Courts23 Jul 1987
Joseph Thomas Vs State of Kerala and Others
High Court Of Kerala · (1987) KLJ 977
Kerala Land Reforms Act, 1963 — Section 81
High Courts23 Jul 1987
K.M. Mathew Vs P.M. Nalini
High Court Of Kerala · (1987) KLJ 938
Criminal Procedure Code, 1973 (CrPC) — Section 482Press and Registration of Books Act, 1867 — Section 1(1), 7
High Courts23 Jul 1987Dismissed
C.S. Nair Vs Travancore Devaswom Board
High Court Of Kerala · (1987) KLJ 838
High Courts22 Jul 1987Dismissed
Kamalamma and Others Vs B. Ramani and Others
High Court Of Kerala · (1987) KLJ 929
Succession Act, 1925 — Section 372, 373, 373(3)
High Courts22 Jul 1987Dismissed
Joseph Vs Jess Raphael
High Court Of Kerala · (1987) KLJ 932
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 5, Order 33 Rule 6
High Courts22 Jul 1987Dismissed
Bhaskar Traders, Alavil Vs Minikkipacha Kunhiraman
High Court Of Kerala · AIR 1988 Ker 227
Civil Procedure Code, 1908 (CPC) — Section 11, 60(1)
High Courts22 Jul 1987
Commissioner of Agricultural Income Tax Vs Abdul Sathar Hajee Moosa Sait Dharmasthapanam
High Court Of Kerala · (1987) 07 KL CK 0039
Kerala Agricultural Income Tax Act, 1950 — Section 31, 36
High Courts22 Jul 1987Dismissed
Kumaran Potty Vs Venad Pharmaceuticals and Chemicals Ltd. and Another
High Court Of Kerala · (1989) 65 CompCas 246 : (1986) 2 ILR (Ker) 684
Companies Act, 1956 — Section 155, 155(1), 193, 41(2)
High Courts21 Jul 1987Allowed
Sreenivasan Vs Subbarama Sastrikal
High Court Of Kerala · AIR 1988 Ker 112
Negotiable Instruments Act, 1881 (NI) — Section 19, 4
High Courts20 Jul 1987Dismissed
P. Sathrugnan Pillai Vs State of Kerala
High Court Of Kerala · (1988) 71 STC 283
High Courts20 Jul 1987Allowed
Bank of India Vs James Fernandez and Another
High Court Of Kerala · AIR 1988 Ker 89 : (1987) KLJ 922
Limitation Act, 1963 — Section 18
High Courts20 Jul 1987Dismissed
John Vs Kamarunnissa
High Court Of Kerala · AIR 1989 Ker 78
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 8 Rule 1
High Courts20 Jul 1987Dismissed
Madhavan Sunanda Vs Krishnan Chethoharan
High Court Of Kerala · AIR 1988 Ker 228
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts20 Jul 1987
Paily Joseph Vs Union of India
High Court Of Kerala · (1988) 2 KLJ 576
Travancore Christian Guardianship Act, 1116 — Section 3