High Courts17 Nov 1987
T. Job, General Secretary, Kerala Panchayat Employees'' Association Vs Director of Panchayats and Another
High Court Of Kerala · (1988) 2 LLJ 299
Constitution of India, 1950 — Article 39
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,248 of 2,714
High Courts17 Nov 1987
K.N. Achuthan Pillai Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1988 Ker 140 : (1988) 2 ILR (Ker) 170
Telegraph Act, 1885 — Section 7B
High Courts17 Nov 1987
State Vs P. Sugathan, S.I. of Police
High Court Of Kerala · (1988) CriLJ 1036 : (1990) 2 PLJR 109
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439
High Courts17 Nov 1987Dismissed
Das Agencies and Another Vs State of Kerala
High Court Of Kerala · (1988) 2 ILR (Ker) 46 : (1988) 69 STC 44
Constitution of India, 1950 — Article 19, 286, 300A
High Courts16 Nov 1987
Sivasankara Panicker Vs P. Ravindranath
High Court Of Kerala · (1988) 2 KLJ 106
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Lunacy Act, 1912 — Section 63, 67Mental Health Act, 1987 — Section 72
High Courts13 Nov 1987Dismissed
P. Abdul Aziz and Others Vs State
High Court Of Kerala · (1988) 1 KLJ 156
Penal Code, 1860 (IPC) — Section 114, 299, 300, 302, 304
High Courts12 Nov 1987Allowed
The Malankara Rubber and Produce Co. Ltd. Vs Appachan Varghese and Others
High Court Of Kerala · (1988) 2 KLJ 295
Industrial Disputes Act, 1947 — Section 10
High Courts12 Nov 1987
Kerala State Electricity Board Vs Thressaia and Others
High Court Of Kerala · (1989) 1 ACC 219 : (1988) ACJ 404 : (1988) 2 ILR (Ker) 165
Constitution of India, 1950 — Article 226
High Courts12 Nov 1987
Kesava Kurup and Others Vs State of Kerala and Others
High Court Of Kerala · (1987) 11 KL CK 0014
Kerala Education Rules, 1959 — Rule 36, 36A, 37(2), 5A
High Courts11 Nov 1987Allowed
Gopala Mannadiar Vs Tulasi Ammal and Others
High Court Of Kerala · AIR 1989 Ker 123
Limitation Act, 1963 — Section 18
High Courts11 Nov 1987Dismissed
Deputy Commissioner of Sales Tax Vs Rani Food Products
High Court Of Kerala · (1988) 1 KLJ 406 : (1988) 68 STC 446
Kerala General Sales Tax Act, 1963 — Section 41
High Courts11 Nov 1987Dismissed
Chathukutty Vs S.I. of Police
High Court Of Kerala · (1987) 11 KL CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 157, 173, 173(4), 190(1)Kerala Police Act, 1960 — Section 51, 51AProbation of Offenders Act, 1958 — Section 3, 4
High Courts10 Nov 1987
Haji Abdulla Haji Adam Sait Trust Vs T.V. Hameed
High Court Of Kerala · (1987) 11 KL CK 0044
Waqf Act, 1954 — Section 15(1), 15(2), 25, 36, 36B
High Courts10 Nov 1987Dismissed
Bhaskaran Vs George Joseph
High Court Of Kerala · AIR 1988 Ker 255
Registration Act, 1908 — Section 17(2), 49Specific Relief Act, 1963 — Section 20
High Courts09 Nov 1987Allowed
P. R. Ramavarma Raja Vs Tahasildar and Others
High Court Of Kerala · (1987) KLJ 1490
Kerala Revenue Recovery Act, 1968 — Section 34
High Courts06 Nov 1987Dismissed
Vishwanatha Pai and Others Vs Regional Provident Fund Commr.
High Court Of Kerala · (1994) 3 LLJ 1044
Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981 — Section 24Constitution of India, 1950 — Article 14
High Courts06 Nov 1987
K.K. Balakrishna Pisharody Vs Kerala State Electricity Board and Others
High Court Of Kerala · AIR 1988 Ker 211
Constitution of India, 1950 — Article 226
High Courts06 Nov 1987Allowed
State of Kerala Vs E.C. Elsy and Others
High Court Of Kerala · AIR 1988 Ker 69 : (1988) 1 ILR (Ker) 148
Kerala Education Act, 1958 — Section 9(1)Kerala Education Rules, 1959 — Rule 51A, 7
High Courts06 Nov 1987Dismissed
P.P. Raghavan Vs State of Kerala and Others
High Court Of Kerala · AIR 1988 Ker 73 : (1988) 1 ILR (Ker) 339
Kerala Education Rules, 1959 — Rule 45
High Courts06 Nov 1987
P. Bhaskaran and Others Vs Additional Secretary, Agricultural (Co-operation) Department, Trivandrum and Others
High Court Of Kerala · AIR 1988 Ker 75 : (1989) 58 FLR 78 : (1988) 1 ILR (Ker) 217 : (1988) 2 LLJ 307
Constitution of India, 1950 — Article 12