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High Court Of Kerala judgments

54,272 judgments · page 2,247 of 2,714

High Courts26 Nov 1987Allowed

S. Nagarajan Vs Vasantha Kumar and Another

High Court Of Kerala · (1988) 15 ECC 146 : (1988) 15 ECR 9 : (1988) 34 ELT 571

Criminal Procedure Code, 1973 (CrPC) — Section 103, 165, 165(1)Customs Act, 1962 — Section 105, 106A, 108, 11B, 123Evidence Act, 1872 — Section 57, 57(1), 78
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High Courts25 Nov 1987Dismissed

Parameswaran Pillay Vs Bhavani Amma

High Court Of Kerala · (1987) 11 KL CK 0049

Contract Act, 1872 — Section 64Hindu Minority and Guardianship Act, 1956 — Section 11, 5, 6, 8, 8(1)Limitation Act, 1963 — Article 60
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High Courts20 Nov 1987

Chandran and Others Vs State of Kerala

High Court Of Kerala · (1988) CriLJ 483 : (1988) 1 KLJ 14

Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 107
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High Courts18 Nov 1987Dismissed

C. Mohammed Vs Ananthachari

High Court Of Kerala · AIR 1988 Ker 298 : (1988) 1 KLJ 442

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 6 Rule 2Easements Act, 1882 — Section 4Specific Relief Act, 1963 — Section 38, 39
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