High Courts07 Oct 1988Allowed
Maniyan and Others Vs Federal Bank Ltd.
High Court Of Kerala · (1988) 2 KLJ 626
Income Tax Act, 1961 — Section 222, 226Kerala Revenue Recovery Act, 1968 — Section 71
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,225 of 2,714
High Courts07 Oct 1988Allowed
N.V. Jacob and Another Vs K.P. Zacharia and Others
High Court Of Kerala · (1988) 10 KL CK 0010
Kerala University Act, 1969 — Section 55, 55(2), 55(4)Kerala University Act, 1974 — Section 57(1), 57(3), 57(5), 57(6), 59
High Courts06 Oct 1988Dismissed
Karuvelil Anna Vs Special Tahsildar (L.A.), Kuttiadi Augmentation Scheme and Others
High Court Of Kerala · AIR 1989 Ker 268
Kerala Land Acquisition Act, 1961 — Section 18, 20Limitation Act, 1963 — Section 29, 29(2), 5
High Courts06 Oct 1988Dismissed
Karuvelil Anna Vs Special Tahasildar
High Court Of Kerala · (1988) 2 KLJ 582
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 137Kerala Land Acquisition Act, 1961 — Section 20
High Courts06 Oct 1988Dismissed
A.K. Sreedharan Erady Vs G. Sreedharan
High Court Of Kerala · (1988) 2 KLJ 643
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Oct 1988
Madhavi Vs Thilakan and Others
High Court Of Kerala · (1989) CriLJ 499 : (1989) 1 ILR (Ker) 556
Constitution of India, 1950 — Article 21, 47, 51ACriminal Procedure Code, 1973 (CrPC) — Section 133
High Courts05 Oct 1988Allowed
Madhavi Vs Thilakan and two Others
High Court Of Kerala · (1988) 2 KLJ 641
Civil Procedure Code, 1908 (CPC) — Section 133, 133(1)(b)Constitution of India, 1950 — Article 47, 51A
High Courts02 Oct 1988Allowed
Athur Gopalan Nambiar, Secretary, Ayancheri Service Co-operative Bank Ltd. Vs Kunhikandiyil Moideen and Others
High Court Of Kerala · (1990) 68 CompCas 440 : (1989) 2 ILR (Ker) 299
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, Order 21 Rule 95
High Courts30 Sept 1988Allowed
K. Bhaskaran Vs R. Janardhanan Pillai
High Court Of Kerala · (1989) 1 ILR (Ker) 552 : (1990) 1 LLJ 484
Industrial Disputes Act, 1947 — Section 17B
High Courts30 Sept 1988Dismissed
M. R. Selvaraj Vs Kanthaswamy and another
High Court Of Kerala · (1988) 2 KLJ 563
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 14, 16
High Courts30 Sept 1988Allowed
C.K. Pathrose Vs Ammini John Kallookaran
High Court Of Kerala · (1989) ACJ 1140
Kerala Workmens Compensation Rules, 1958 — Rule 34Workmens Compensation Act, 1923 — Section 22
High Courts29 Sept 1988Dismissed
M/s Alukkas Jewellery Vs Commissioner of Income Tax
High Court Of Kerala · (1989) 1 KLJ 118
Civil Procedure Code, 1908 (CPC) — Section 20Penal Code, 1860 (IPC) — Section 39
High Courts29 Sept 1988Dismissed
Abdul Jabbar Vs Secretary, Rural Development Board
High Court Of Kerala · (1988) 2 KLJ 586
High Courts29 Sept 1988
Alukkas Jewellery Vs Commissioner of Income Tax
High Court Of Kerala · (1989) 76 CTR 114 : (1989) 176 ITR 198
Income Tax Act, 1961 — Section 271(1), 273A, 273A(1)
High Courts28 Sept 1988Allowed
Cheeru and Others Vs M. Choyunni and Others
High Court Of Kerala · (1988) 2 KLJ 658
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Court Fees and Suits Valuation Act, 1959 — Section 27
High Courts28 Sept 1988
Naranganam Co-operative Society Vs K. R. Radhakrishnan Nair
High Court Of Kerala · (1988) 2 KLJ 597
Commercial Documents Evidence Act, 1939 — Section 3Evidence Act, 1872 — Section 114, 35, 35(1), 75
High Courts28 Sept 1988Allowed
Odukkattil Cheeru and Others Vs M. Choyunni and Others
High Court Of Kerala · (1988) 2 KLJ 658
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Court Fees and Suits Valuation Act, 1959 — Section 27
High Courts28 Sept 1988
A.K. Ali Vs C.H. Mammuty and Another
High Court Of Kerala · (1989) CriLJ 1820
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 45, 47, 73Penal Code, 1860 (IPC) — Section 415, 420
High Courts28 Sept 1988Dismissed
Kamala Shedthi Vs N. Pakeeran and Others
High Court Of Kerala · (1988) 2 KLJ 530
Kerala Land Reforms Act, 1963 — Section 13, 14, 15, 16, 17
High Courts28 Sept 1988Dismissed
Cherikkal Kunhamina Vs Kakkam Veettil Mariyumma and Another
High Court Of Kerala · (1988) 09 KL CK 0014