High Courts14 Oct 1988

State of Kerala Vs Unnithan

High Court Of Kerala · (1988) 2 KLJ 607

Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 379, 461
High Courts13 Oct 1988Allowed

P.K. John Vs Kalliyani

High Court Of Kerala · (1989) 1 KLJ 143

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22Kerala Land Reforms Act, 1963 — Section 125(3), 125(6)
High Courts07 Oct 1988Dismissed

Kassim Rawther Moosa Vs Meeranchi Mytheen Beevi

High Court Of Kerala · (1988) 2 KLJ 922

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 21, Order 21 Rule 97, Order 21 Rule 97(1), Order 21 Rule 99Constitution of India, 1950 — Article 254, 254(1)Kerala Land Reforms Act, 1963 — Section 125, 125(1), 125(3)
High Courts07 Oct 1988Dismissed

P.K. Damodar Vs T.K. Bhaskaran and Others

High Court Of Kerala · (1988) 2 KLJ 588

Arbitration Act, 1940 — Section 17, 30, 30(c), 32, 33Arbitration and Conciliation Act, 1996 — Section 39Civil Procedure Code, 1908 (CPC) — Section 115, 115(2)