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High Court Of Kerala judgments

54,272 judgments · page 2,031 of 2,714

High Courts31 Mar 1995

K. Kunhammed Haji Vs K. Amina and Another

High Court Of Kerala · (1995) CriLJ 3371 : (1995) 2 RCR(Criminal) 719

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 397(3)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 3(3), 4, 5
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High Courts29 Mar 1995

Dharmarajan Vs State of Kerala

High Court Of Kerala · (1995) 1 KLJ 600

Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 399, 399(3), 482Kerala Abkari Act, 1077 — Section 55
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High Courts21 Mar 1995Dismissed

Uthup, O.M. Vs Assistant Engineer and Another

High Court Of Kerala · (1995) 1 KLJ 666

Electricity (Supply) Act, 1948 — Section 79Electricity Act, 1910 — Section 2, 26, 26(1), 26(1), 26(2)Kerala State Electricity Board General Tariff Regulations — Regulation 30
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High Courts21 Mar 1995Dismissed

D. Remesh Vs John Joseph

High Court Of Kerala · (1995) 1 KLJ 682

Civil Procedure Code, 1908 (CPC) — Section 148, 149Criminal Procedure Code, 1973 (CrPC) — Section 148Specific Relief Act, 1963 — Section 28
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