High Courts02 Jun 1995
Rani Joseph and Others Vs Registrar of Companies
High Court Of Kerala · (1995) 1 KLJ 808
Companies Act, 1956 — Section 159, 160, 161, 162, 162(1)Criminal Procedure Code, 1973 (CrPC) — Section 468, 472, 473
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,029 of 2,714
High Courts02 Jun 1995Dismissed
P. Raghunandanan Vs Regional Transport Authority, Palakkad and Others
High Court Of Kerala · AIR 1996 Ker 115 : (1995) 3 ILR (Ker) 407
Constitution of India, 1950 — Article 226(3)
High Courts02 Jun 1995Dismissed
A.L. Verghese Vs Registrar of Companies, Kerala
High Court Of Kerala · AIR 1996 Ker 120
Constitution of India, 1950 — Article 226
High Courts31 May 1995Allowed
Saseendran Nair Vs General Manager, State Bank of Travancore and Others
High Court Of Kerala · (1996) 2 CivCC 374 : (1996) 2 KLJ 257 : (1997) 1 RCR(Criminal) 298
Banking Regulation Act, 1949 — Section 10Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 May 1995
Raghunathan Nambiar Vs Janu
High Court Of Kerala · (1995) 1 KLJ 754
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 96
High Courts31 May 1995Dismissed
Raghunathan Nambiar Vs Alora Janu
High Court Of Kerala · (1995) 1 KLJ 754
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 96
High Courts31 May 1995
United India Ins. Co. Ltd Vs Appukuttan and Anr
High Court Of Kerala · (1995) 1 KLJ 758
Motor Vehicles Act, 1988 — Section 147
High Courts31 May 1995
Vediyeri Chandroth Reghunathan Nambiar Vs Alora Janu
High Court Of Kerala · AIR 1995 Ker 334
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts31 May 1995
United India Insurance Company Ltd. Vs Appukuttan and Another
High Court Of Kerala · (1995) ACJ 888 : (1995) 84 CompCas 686
Motor Vehicles Act, 1988 — Section 147
High Courts30 May 1995Allowed
B. Rajalakshmi Vs K. Arumughan and Others
High Court Of Kerala · (1996) 1 ACC 510 : (1995) ACJ 903
Motor Vehicles Act, 1988 — Section 166
High Courts30 May 1995
State of Kerala and Another Vs N.K. Aboobacker, Govt. Contractor
High Court Of Kerala · AIR 1995 Ker 327 : (1995) 3 ILR (Ker) 225
Arbitration Act, 1940 — Section 30
High Courts30 May 1995Allowed
B. Rajalakshmy Vs K. Arumughom and Others
High Court Of Kerala · (1996) 1 ACC 510 : (1995) ACJ 903
Motor Vehicles Act, 1988 — Section 166
High Courts30 May 1995Dismissed
Padmanabhan and Others Vs Shriram Chits and Investments (P) Ltd. and Others
High Court Of Kerala · (1995) 05 KL CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(2), Order 21 Rule 58(3), Order 21 Rule 58(4), Order 21 Rule 58(c)
High Courts26 May 1995Dismissed
Mathai Kunhu (a) Princess Mathew Vs Varghese (a) Sunny
High Court Of Kerala · (1995) 1 KLJ 795
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47
High Courts26 May 1995Allowed
Rosamma Joseph Vs P.C. Sebastian
High Court Of Kerala · AIR 1996 Ker 113
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts09 May 1995Allowed
Saji Thomas Vs State of Kerala and Others
High Court Of Kerala · (1995) 05 KL CK 0009
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts05 May 1995Dismissed
Ananda Engineering Works Pvt. Ltd. Vs Kerala Minerals and Metals Ltd. and Others
High Court Of Kerala · AIR 1995 Ker 302 : (1995) 3 ILR (Ker) 145
High Courts25 Apr 1995Dismissed
Johny Chandy and Others Vs Catholic Syrian Bank Ltd. and Others
High Court Of Kerala · AIR 1995 Ker 362 : (1995) 84 CompCas 520 : (1995) 3 ILR (Ker) 491
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Companies Act, 1956 — Section 166, 188, 284, 291
High Courts21 Apr 1995
Mathenkutty and Anr Vs State of Kerala
High Court Of Kerala · (1995) 1 KLJ 731
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 116
High Courts21 Apr 1995Dismissed
Mathewkutty and Another Vs State of Kerala and Another
High Court Of Kerala · (1995) CriLJ 3293 : (1995) 3 ILR (Ker) 301
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 113(1)