High Courts17 Nov 1995
Neil Gerard D''Cruz Vs Jacqulin Rozario
High Court Of Kerala · AIR 1996 Ker 201 : (1996) 1 CivCC 168 : (1996) 1 DMC 444 : (1996) 1 ILR (Ker) 423 : (1985) 2 KLJ 691
Divorce Act, 1869 — Section 17
COURT ARCHIVE
High Court Of Kerala judgments
54,295 judgments · page 2,017 of 2,715
High Courts17 Nov 1995Allowed
Chandran Vs State of Kerala
High Court Of Kerala · (1996) 1 ALT(Cri) 223 : (1985) 2 KLJ 668
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 302, 304, 323
High Courts16 Nov 1995
Food Corporation of India, Alleppey Vs Alleppey Municipality and Others
High Court Of Kerala · AIR 1996 Ker 241 : (1996) 2 ILR (Ker) 445
Constitution of India, 1950 — Article 285(1), 73Contract Act, 1872 — Section 70Kerala Municipal Corporation Act, 1961 — Section 101, 103, 103(5), 2(26), 368
High Courts16 Nov 1995Dismissed
Sreedevi, A.A. Vs State of Kerala and Others
High Court Of Kerala · (1996) 1 KLJ 223
Kerala Education Rules, 1959 — Rule 34, 37, 44, 44(1), 44A
High Courts15 Nov 1995
Commissioner of Income Tax Vs Excel Productions
High Court Of Kerala · (1996) 217 ITR 528
Income Tax Act, 1961 — Section 176(3A)
High Courts15 Nov 1995
Kurumber Betta Estate Vs Income Tax Officer and Others
High Court Of Kerala · (1996) 217 ITR 631
Income Tax Act, 1961 — Section 244
High Courts15 Nov 1995Allowed
Abdul Karim Vs Kunjali
High Court Of Kerala · (1996) 1 ACC 339 : (1996) ACJ 615 : (1996) 1 ILR (Ker) 417 : (1996) 1 KLJ 85 : (1996) 1 LLJ 988
Workmens Compensation Act, 1923 — Section 32(2), 4(1)
High Courts14 Nov 1995Dismissed
K.C. Sivaraj Vs M.T. Padma and Another
High Court Of Kerala · (1995) 11 KL CK 0038
Kerala Land Reforms Act, 1963 — Section 125, 125(3), 125(6), 125(8)
High Courts14 Nov 1995
Plantation Corporation of Kerala Ltd. and Another Vs PL Agro Technologies Ltd., Cochin and Others
High Court Of Kerala · AIR 1996 Ker 127 : (1996) 1 ILR (Ker) 696
Constitution of India, 1950 — Article 14
High Courts14 Nov 1995Dismissed
Bava alias Asees Vs Madhavan and others
High Court Of Kerala · (1995) 11 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 41 Rule 23, Order 41 Rule 33, Order 43 Rule 1(d)
High Courts14 Nov 1995
President, Pudupariyaram Service Co-op. Society Vs Rugmini Amma and Others
High Court Of Kerala · (1996) 2 LLJ 501
High Courts13 Nov 1995Dismissed
Balakrishnan Nair Vs State of Kerala
High Court Of Kerala · (1996) 2 ILR (Ker) 80 : (1995) 1 ILR (Ker) 524 : (1996) 1 LLJ 895
Constitution of India, 1950 — Article 19(1), 226Kerala Abkari Shops (Disposal in Auction) Rules, 1974 — Rule 8(15), 8(16)
High Courts10 Nov 1995
Thankappan Vs State of Kerala and Others
High Court Of Kerala · (1995) 11 KL CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 3(3), 3(3)(a), 3(4), 3(4)(b)
High Courts10 Nov 1995
Mathachan alias Jospeh Mathai Vs State of Kerala
High Court Of Kerala · (1996) 1 ALT(Cri) 266 : (1996) CriLJ 1546 : (1996) 1 ILR (Ker) 668
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts07 Nov 1995
Lalitha E.P. and Others Vs State of Kerala and Another
High Court Of Kerala · AIR 1996 Ker 133 : (1996) 1 ILR (Ker) 606
Evidence Act, 1872 — Section 115
High Courts07 Nov 1995Dismissed
Lalitha P. and Others Vs State and Others
High Court Of Kerala · AIR 1996 Ker 133 : (1996) 1 ILR (Ker) 606
Constitution of India, 1950 — Article 30(1)
High Courts06 Nov 1995Allowed
Johnskutty Joseph Vs Philip Abraham and Another
High Court Of Kerala · AIR 1996 Ker 268 : (1996) 1 ILR (Ker) 664
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 104Kerala High Court Act, 1958 — Section 5
High Courts06 Nov 1995Dismissed
Karoor Panchayat Vs State and others
High Court Of Kerala · (1995) 11 KL CK 0005
Constitution of India, 1950 — Article 226
High Courts03 Nov 1995Dismissed
P. Unnikrishnan Vs Rugmini Unnikrishnan
High Court Of Kerala · (1995) 11 KL CK 0045
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts03 Nov 1995Allowed
Areekkattu Moidu Haji Vs State of Kerala
High Court Of Kerala · (1996) 1 ALT(Cri) 246 : (1996) CriLJ 1036 : (1996) 2 ILR (Ker) 77
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 435