High Courts18 Jan 1996

A Vs B

High Court Of Kerala · (1997) 2 DMC 373 : (1996) 2 ILR (Ker) 301

Divorce Act, 1869 — Section 10, 15, 18
High Courts12 Jan 1996Dismissed

K. Anil Kumar and Others Vs State of Kerala

High Court Of Kerala · (1996) CriLJ 1942 : (1996) 2 ILR (Ker) 137

Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 306(1), 306(3), 306(4)Penal Code, 1860 (IPC) — Section 143, 149, 201, 302, 364