High Courts27 Feb 1996Allowed
Civic Chandran and Others Vs C. Ammini Amma and Others
High Court Of Kerala · (1996) 02 KL CK 0010
Copyright Act, 1957 — Section 14, 51, 52, 52(1)
COURT ARCHIVE
High Court Of Kerala judgments
54,295 judgments · page 2,009 of 2,715
High Courts26 Feb 1996
Commissioner of Income Tax Vs Kurien Abraham (P.) Ltd.
High Court Of Kerala · (1996) 56 ECC 113 : (1996) 221 ITR 745
Income Tax Act, 1961 — Section 32A
High Courts26 Feb 1996
Commissioner of Income Tax Vs Poyilakada Fisheries (P.) Ltd. (No. 2)
High Court Of Kerala · (1996) 221 ITR 692
Income Tax Act, 1961 — Section 256, 32A, 35B(1), 80HH, 80I
High Courts26 Feb 1996
Commissioner of Income Tax Vs Poyilakada Fisheries (P.) Ltd. (No. 1)
High Court Of Kerala · (1996) 221 ITR 691
Income Tax Act, 1961 — Section 256, 80HH, 80I
High Courts26 Feb 1996
Commissioner of Income Tax Vs Veneers and Laminations (India) Ltd.
High Court Of Kerala · (1996) 222 ITR 30
Income Tax Act, 1961 — Section 256, 37, 37(3A), 37(3B)
High Courts26 Feb 1996
Commissioner of Agricultural Income Tax Vs Rubber Board
High Court Of Kerala · (1997) 226 ITR 722
Kerala Agricultural Income Tax Act, 1950 — Section 4, 4(1), 4(6), 8, 9A
High Courts26 Feb 1996
Pradeep Ratanshi Vs Assistant Commissioner of Income Tax and Others
High Court Of Kerala · (1996) 221 ITR 502
Income Tax Act, 1961 — Section 220(6)
High Courts26 Feb 1996
COMMISSIONER OF INCOME TAX Vs POYILAKADA FISHERIES (P) LTD.
High Court Of Kerala · (1996) 135 CTR 199
Income Tax Act, 1961 — Section 256, 80HH, 80I, 80J
High Courts23 Feb 1996
DR. Vs P. Gopinathan V. Commissioner of Wealth Tax
High Court Of Kerala · (1996) 133 CTR 493
Income Tax Act, 1961 — Section 10
High Courts23 Feb 1996
K.P.S.C. Reserve Conductors Rank Holders Assn. and Others Vs State and Others
High Court Of Kerala · (1996) 2 ILR (Ker) 730 : (1997) 1 LLJ 599
Constitution of India, 1950 — Article 14, 16
High Courts23 Feb 1996
Commissioner of Income Tax Vs Asian Techs Ltd.
High Court Of Kerala · (1997) 226 ITR 672
Income Tax Act, 1961 — Section 256, 256(2), 80HH, 80I, 80J
High Courts23 Feb 1996
Dr. V.P. Gopinathan Vs Commissioner of Wealth Tax
High Court Of Kerala · (1996) 87 TAXMAN 74
Income Tax Act, 1961 — Section 10Kerala Municipalities Act, 1994 — Section 101Wealth Tax Act, 1957 — Section 27(1), 5, 5(1), 5(1)(xxxiii)
High Courts22 Feb 1996
COMMISSIONER OF INCOME TAX Vs K. K. ABDUL KAREEM.
High Court Of Kerala · (1996) 132 CTR 431
Income Tax Act, 1961 — Section 256(2)
High Courts20 Feb 1996
Commissioner of Income Tax Vs Polyformalin (P.) Ltd.
High Court Of Kerala · (1996) 221 ITR 276
Income Tax Act, 1961 — Section 37
High Courts20 Feb 1996Dismissed
Chandralatha Vs Annamallai Finance Ltd.
High Court Of Kerala · (1996) 2 CivCC 30
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 18 Rule 1, Order 18 Rule 3Evidence Act, 1872 — Section 102
High Courts19 Feb 1996
Commissioner of Income Tax Vs Geo Tech Construction Corporation
High Court Of Kerala · (1996) 133 CTR 468 : (1996) 221 ITR 164
Income Tax Act, 1961 — Section 256
High Courts19 Feb 1996Dismissed
C.I. Poulose Vs Labour Court and Another
High Court Of Kerala · (1996) 2 LLJ 487
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11(A)
High Courts19 Feb 1996Dismissed
Adichanalloor Farmers Service Co-op. Bank Vs Labour Court and Others
High Court Of Kerala · (1996) 2 ILR (Ker) 725 : (1996) 2 LLJ 555
Industrial Disputes Act, 1947 — Section 11A
High Courts19 Feb 1996Dismissed
Poulose, C.I. Vs President, Pindimana Service Co-Operative Bank Ltd. and Others
High Court Of Kerala · (1996) 2 LLJ 487
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11(A), 33(1), 33(3)
High Courts16 Feb 1996
Commissioner of Income Tax Vs Commonwealth Trust (India) Ltd.
High Court Of Kerala · (1996) 221 ITR 474
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 147, 256