High Courts15 Jul 1997
P. T. MATHEW Vs TAX RECOVERY OFFICER and Another
High Court Of Kerala · (1997) 143 CTR 216
Civil Procedure Code, 1908 (CPC) — Section 2(11)Income Tax Act, 1961 — Section 2(29)
COURT ARCHIVE
High Court Of Kerala judgments
54,295 judgments · page 1,970 of 2,715
High Courts11 Jul 1997Allowed
Pavithran Vs Narayanan
High Court Of Kerala · (1997) 2 CivCC 304 : (1997) 2 KLJ 368 : (1997) 4 RCR(Civil) 445
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts11 Jul 1997
Birla Tyres Vs State of Kerala
High Court Of Kerala · (1998) 111 STC 390
Kerala General Sales Tax Act, 1963 — Section 29A, 5
High Courts11 Jul 1997Allowed
Mohanan and Others Vs K.P. Prakasan and Others
High Court Of Kerala · (1997) 07 KL CK 0015
Constitution of India, 1950 — Article 309
High Courts11 Jul 1997Allowed
Pavithran Vs Gangadhara Karthavu and Others
High Court Of Kerala · (1997) 2 KLJ 368
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts10 Jul 1997Allowed
Union of India (UOI) Vs Namboodiripad N.D.P.
High Court Of Kerala · (1997) 3 ILR (Ker) 572 : (1998) 1 LLJ 170
High Courts08 Jul 1997Dismissed
Union of India (UOI) Vs M.R. Ramachandran Nair
High Court Of Kerala · (1997) 07 KL CK 0016
Army Rules, 1954 — Rule 122, 13(3)Constitution of India, 1950 — Article 13, 336, 372, 51A, 5A
High Courts07 Jul 1997Dismissed
C.C. Dinesh Vs Presiding Officer, Labour Court and Another
High Court Of Kerala · (1998) 1 LLJ 35
Industrial Disputes Act, 1947 — Section 11A, 33(1)
High Courts07 Jul 1997Partly Allowed
Varkey and Another Vs St. Mary''s Catholic Church and Others
High Court Of Kerala · AIR 1997 Ker 337 : (1997) 4 RCR(Civil) 364
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 9
High Courts04 Jul 1997
Commissioner of Income Tax Vs P.P. Khader Haji
High Court Of Kerala · (1998) 234 ITR 461
Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 254
High Courts04 Jul 1997
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs PANAMPUNNA ESTATES.
High Court Of Kerala · (1997) 143 CTR 225
Finance Act, 1956 — Section 18
High Courts04 Jul 1997Allowed
Ambattu Gopalakrishnan and Others Vs Assistant Registrar, Co-Operative Societies (General), Palakkad and Others
High Court Of Kerala · AIR 1998 Ker 63
High Courts04 Jul 1997Dismissed
Sivaraman, K.K. Vs Union of India (UOI) and Others
High Court Of Kerala · (1997) 07 KL CK 0009
Cochin Port Trust Employees (Contributory Outdoor and Indoor Medical Benefit after Retirement) Regulations, 1991 — Regulation 2
High Courts04 Jul 1997Allowed
Life Insurance Corporation of India Vs P.G. Wilson George
High Court Of Kerala · (1997) 07 KL CK 0008
High Courts04 Jul 1997Dismissed
Gopalakrishnan Nair, R. and Others Vs State Bank of Travancore
High Court Of Kerala · (1997) 2 KLJ 15
High Courts03 Jul 1997Allowed
Sulochana Vs Joint Registrar of Co-operative Societies and Others
High Court Of Kerala · (1997) 2 KLJ 18
High Courts03 Jul 1997Allowed
P.V. Varadaraja Iyer Vs Ammukutty Amma and Others
High Court Of Kerala · AIR 1998 Ker 7 : (1997) 3 ILR (Ker) 675
Civil Procedure Code, 1908 (CPC) — Section 114, 151, 152
High Courts03 Jul 1997Dismissed
M.G. Ramachandra Warrier and Others Vs TELK and Others
High Court Of Kerala · (1997) 2 KLJ 138
Constitution of India, 1950 — Article 12, 14, 16
High Courts03 Jul 1997Allowed
V.P. Jayanarayan Vs Union of India (UOI) and Another
High Court Of Kerala · (1998) 2 LLJ 1034
High Courts01 Jul 1997Dismissed
K. Karunakaran Vs State of Kerala and Others
High Court Of Kerala · (1997) 4 RCR(Criminal) 106
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 20(2), 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156, 173, 173(1)