High Courts15 Jan 1998Dismissed

State of Kerala Vs P. Moideen

High Court Of Kerala · (1998) 01 KL CK 0012

Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 10(5)Kerala Service (Amendment) Rules, 1986 — Rule 116, 119, 12(24), 29, 3Penal Code, 1860 (IPC) — Section 409, 466, 467, 477A