High Courts09 Feb 1998Allowed
Raju Mathew Vs State of Kerala and Others
High Court Of Kerala · AIR 1998 Ker 213
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,955 of 2,716
High Courts09 Feb 1998Allowed
Moidu alias Kunnippa Vs The District Magistrate and District Collector, Malappuram and Others
High Court Of Kerala · AIR 1998 Ker 158 : (1998) 2 ILR (Ker) 547 : (1998) 1 KLJ 598
Telegraph Act, 1885 — Section 17
High Courts09 Feb 1998
COMMISSIONER OF INCOME TAX Vs KURIAN ABRAHAM
High Court Of Kerala · (1999) 154 CTR 382
High Courts06 Feb 1998Dismissed
Thressiamma and Another Vs Joseph and Others
High Court Of Kerala · AIR 1998 Ker 160 : (1998) 1 KLJ 466
Succession Act, 1925 — Section 213, 213(1), 213(2), 278, 295
High Courts06 Feb 1998
Commissioner of Income Tax Vs K.I. Pavunny
High Court Of Kerala · (1998) 2 ILR (Ker) 388 : (1998) 232 ITR 837
Income Tax Act, 1961 — Section 69A
High Courts06 Feb 1998Dismissed
Noorudeen and Others Vs Umairathu Beevi and Others
High Court Of Kerala · AIR 1998 Ker 171 : (1999) 4 CivCC 344
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 17, 18Transfer of Property Act, 1882 — Section 54
High Courts06 Feb 1998Dismissed
Kalarikkal Thressiamma and Another Vs Kallidukkananikkal Joseph and Others
High Court Of Kerala · AIR 1998 Ker 160 : (1998) 1 KLJ 466
Succession Act, 1925 — Section 213(2), 295
High Courts05 Feb 1998Dismissed
Canara Bank Staff Union and Another Vs Union of India (UOI) and Another
High Court Of Kerala · (1998) 1 LLJ 859
Industrial Disputes Act, 1947 — Section 10, 12, 12(5), 2
High Courts05 Feb 1998
State of Kerala and Another Vs N.E. Abraham
High Court Of Kerala · AIR 1998 Ker 314 : (1998) 2 ILR (Ker) 700
Arbitration Act, 1940 — Section 30
High Courts05 Feb 1998Dismissed
Antholi Sulochana and Others Vs Mani
High Court Of Kerala · (1998) 02 KL CK 0009
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts05 Feb 1998
Michael Kuruvilla Vs Joseph J. Kondody
High Court Of Kerala · (1998) 2 CivCC 627 : (1998) 2 CivCC 248 : (1998) 1 KLJ 316 : (1998) 2 RCR(Criminal) 257
Negotiable Instruments Act, 1881 (NI) — Section 118(a), 118(g), 138, 7, 9
High Courts04 Feb 1998Dismissed
Thomas K.D. and Others Vs District Labour Officer and Others
High Court Of Kerala · (1998) 79 FLR 612 : (1998) 2 LLJ 584
Kerala Headload Workers Act, 1978 — Section 2
High Courts04 Feb 1998
Commissioner of Income Tax Vs P.V. Narayanan
High Court Of Kerala · (1998) 233 ITR 330
Income Tax Act, 1961 — Section 80AB, 80HH
High Courts04 Feb 1998Dismissed
Tahsildar, Nedumangad and Others Vs Sreedharan Nair
High Court Of Kerala · (1998) 1 KLJ 595
Kerala Land Conservancy Act, 1957 — Section 10
High Courts03 Feb 1998Dismissed
Marci Celine D''Souza and Another Vs Renie Fernandez and Others
High Court Of Kerala · AIR 1998 Ker 280 : (1998) 2 CivCC 492 : (1998) 3 RCR(Civil) 278
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Contract Act, 1872 — Section 16Registration Act, 1908 — Section 34
High Courts03 Feb 1998
Commissioner of Income Tax Vs Poulose and Mathen (Pvt.) Ltd.
High Court Of Kerala · (1999) 236 ITR 416
Income Tax Act, 1961 — Section 32, 43(1), 43(6)
High Courts03 Feb 1998Dismissed
Ramakrishnan Vs Sankaranarayanan and Another
High Court Of Kerala · AIR 1998 Ker 177
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)
High Courts02 Feb 1998Dismissed
Kerala Co-operative Bank Employees Association Vs Labour Court, Quilon and Others
High Court Of Kerala · (1999) 1 LLJ 205
Industrial Disputes Act, 1947 — Section 10(1)
High Courts02 Feb 1998Dismissed
General Secretary, Kerala State Co-op. Bank Employees'' Association Vs Labour Court and Others
High Court Of Kerala · (1999) 1 LLJ 205
High Courts02 Feb 1998
Laila Beegam Vs R.T.O., Kollam
High Court Of Kerala · (1998) 1 KLJ 528
Motor Vehicles Act, 1988 — Section 52