High Courts24 Feb 1999Allowed
Pattanakad Coir Mats and Matting Co-operative Society Ltd. Vs Project Officer (Coir)
High Court Of Kerala · (1999) 3 LLJ 1605
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,921 of 2,716
High Courts23 Feb 1999
Augusty Vs Rajan
High Court Of Kerala · (1999) 2 CivCC 117 : (1999) 4 RCR(Criminal) 450
Criminal Procedure Code, 1973 (CrPC) — Section 204(2), 313Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139
High Courts23 Feb 1999Dismissed
Ernakulam North Devlp. Co-ordination Council Vs Union of India and Others
High Court Of Kerala · (1999) 1 KLJ 579
Constitution of India, 1950 — Article 226
High Courts23 Feb 1999Dismissed
Pookoya Haji Vs Cheriyakoya and Others
High Court Of Kerala · (1999) 1 KLJ 541 : (1999) 2 RCR(Civil) 258
Waqf Act, 1995 — Section 63, 83, 83(1), 83(2)
High Courts23 Feb 1999Allowed
Eastern Condiments (Private) Ltd. Vs General Manager, District Industries Centre and Others
High Court Of Kerala · (2000) 119 STC 250
Kerala General Sales Tax Act, 1963 — Section 10
High Courts23 Feb 1999Dismissed
Aliyathammada Beethathebiyyapura Pookoya Haji Vs Pattakal Cheriyakoya and Others
High Court Of Kerala · AIR 1999 Ker 289
Waqf Act, 1995 — Section 83(1), 83(2)
High Courts23 Feb 1999
Hajee P. Hussain Khan Vs Agricultural Income Tax Officer and Others
High Court Of Kerala · (2000) 241 ITR 308
Constitution of India, 1950 — Article 226
High Courts22 Feb 1999Dismissed
N. Gopalakrishnan Vs Asianet Satellite Communications Ltd.
High Court Of Kerala · (2001) 104 CompCas 276
Companies Act, 1956 — Section 433, 434, 434(1)
High Courts19 Feb 1999Dismissed
John Philip and Others Vs State of Kerala
High Court Of Kerala · (1999) 1 KLJ 649
Constitution of India, 1950 — Article 21
High Courts19 Feb 1999Dismissed
Hamsa Vs Abdul Jaleel
High Court Of Kerala · (1999) 2 CivCC 169 : (1999) 2 DMC 229 : (1999) 3 ILR (Ker) 101 : (1999) 2 RCR(Criminal) 275
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts19 Feb 1999Allowed
Sahadevan Vs Excise Inspector and Another
High Court Of Kerala · (1999) 1 KLJ 687
High Courts19 Feb 1999Dismissed
Hamsa Vs Abdul Jaleel and Another etc.
High Court Of Kerala · (1999) CriLJ 2217
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127, 488
High Courts18 Feb 1999Allowed
Kerala State Road Transport Employees Assn. Vs State of Kerala and Others
High Court Of Kerala · (1999) 1 KLJ 646
Motor Vehicles Act, 1939 — Section 68(d)(3)
High Courts18 Feb 1999Dismissed
Roy K. George Vs K.P.S.C. and Others
High Court Of Kerala · (1999) 1 KLJ 586
Constitution of India, 1950 — Article 16
High Courts18 Feb 1999
MALAYIL BANKERS Vs ASSISTANT COMMISSIONER OF INCOME TAX
High Court Of Kerala · (1999) 155 CTR 143 : (1999) 104 TAXMAN 161
Income Tax Act, 1961 — Section 133A, 142
High Courts18 Feb 1999Allowed
A. Gopalkrishna Bhat and Others Vs Kaveri Amma and Others
High Court Of Kerala · AIR 1999 Ker 247 : (1999) 1 KLJ 576
Kerala Land Reforms Act, 1963 — Section 17, 2(17), 72, 77
High Courts18 Feb 1999Allowed
Railway Employees Consumer Co-op. Society Vs Union of India (UOI) and Others
High Court Of Kerala · (2000) 84 FLR 624 : (1999) 2 ILR (Ker) 726 : (1999) 3 LLJ 1009
Industrial Disputes Act, 1947 — Section 10, 10(1), 2
High Courts17 Feb 1999Allowed
Nizar Vs Hyrunneessa and Another
High Court Of Kerala · (1999) 1 KLJ 515
Criminal Procedure Code, 1973 (CrPC) — Section 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 3(1)(a), 3(1)(d), 3(2)
High Courts17 Feb 1999Allowed
Ismail Vs State of Kerala
High Court Of Kerala · (1999) 1 KLJ 510
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 188Penal Code, 1860 (IPC) — Section 306, 498A
High Courts17 Feb 1999Dismissed
Peethambaran Vs Ramachandran
High Court Of Kerala · (1999) 2 ILR (Ker) 643 : (1999) 2 LLJ 832
Constitution of India, 1950 — Article 19(1)Industrial Disputes Act, 1947 — Section 2