High Courts08 Mar 1999Dismissed
Abdul Azeez Vs State of Kerala and Others
High Court Of Kerala · (1999) 1 KLJ 1024
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,920 of 2,716
High Courts08 Mar 1999
Gopalan and Others Vs Director of Panchayat and Others
High Court Of Kerala · (1999) 2 KLJ 48
Constitution of India, 1950 — Article 126, 16
High Courts05 Mar 1999Dismissed
S.K. Nathan Vs Guruvayoor Devaswom
High Court Of Kerala · (1999) 1 KLJ 624
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Mar 1999Dismissed
Susheela Vs Komalavally
High Court Of Kerala · (1999) 2 ALT(Cri) 101 : (1999) 2 DMC 123
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts05 Mar 1999Dismissed
P.V. Susheela Vs Komalavally
High Court Of Kerala · (2000) 1 DMC 376 : (1999) 2 ILR (Ker) 588
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 179, 181, 462
High Courts05 Mar 1999Dismissed
Apollo Tyres Limited Vs Assistant Commissioner (ASSMT.) Sales Tax and Others
High Court Of Kerala · (2003) 131 STC 350
Kerala General Sales Tax Act, 1963 — Section 45A(1), 5, 5(7)Kerala General Sales Tax Rules, 1963 — Rule 28
High Courts05 Mar 1999Allowed
S. Sarojini Amma Vs State of Kerala and Others
High Court Of Kerala · (1999) 03 KL CK 0020
Kerala Revenue Recovery Act, 1968 — Section 50, 50(1), 50(2)
High Courts04 Mar 1999Dismissed
P.K. Surendran Nair Vs Union of India (UOI) and Others
High Court Of Kerala · (1999) 03 KL CK 0037
Border Security Force Rules, 1969 — Rule 19
High Courts03 Mar 1999Allowed
Kuttikrishnan Vs State of Kerala and Another
High Court Of Kerala · (1999) 1 KLJ 653
High Courts02 Mar 1999
Krishnakumar G. and Another Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1999 Ker 303 : (1999) 2 ILR (Ker) 802 : (1999) 1 KLJ 932 : (2011) 4 TAC 77
Advocates Act, 1961 — Section 15Bar Council of India Rules, 1975 — Rule 17, 18
High Courts01 Mar 1999Allowed
D. Batch Moideen Vs State of Kerala and Others
High Court Of Kerala · AIR 1999 Ker 282
Essential Commodities Act, 1955 — Section 3, 6A
High Courts01 Mar 1999
Commissioner of Income Tax Vs South Indian Bank Ltd.
High Court Of Kerala · (2000) 241 ITR 374
Income Tax Act, 1961 — Section 14, 154, 18, 19, 20
High Courts01 Mar 1999
COMMISSIONER OF INCOME TAX Vs SOUTH INDIAN BANK LTD.
High Court Of Kerala · (1999) 153 CTR 563
Central Boards of Revenue Act, 1963 — Section 3Income Tax Act, 1961 — Section 10, 11, 116, 119, 12
High Courts01 Mar 1999Dismissed
Sankaranarayanan, P.I. Vs Spices Board and Another
High Court Of Kerala · (1999) 2 LLJ 592
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 21Spices Board Act, 1986 — Section 6(1)
High Courts27 Feb 1999Dismissed
Baburajan Vs Parukutty and Others
High Court Of Kerala · AIR 1999 Ker 274 : (1999) 1 KLJ 560
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 63(a), 63(b), 70
High Courts26 Feb 1999Dismissed
Kuncheria Vs K.A. Reyas and Another
High Court Of Kerala · (1999) 02 KL CK 0060
Evidence Act, 1872 — Section 101, 102, 103, 104, 3Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4), 20
High Courts26 Feb 1999Dismissed
Baby Vijayan Vs Industrial Tribunal and Another
High Court Of Kerala · (1999) 2 LLJ 155
Industrial Disputes Act, 1947 — Section 2A
High Courts26 Feb 1999Dismissed
Sreedharan Vs State of Kerala and Others
High Court Of Kerala · (1999) 1 ALD(Cri) 206 : (1999) 1 ALT(Cri) 713 : (1999) 82 FLR 364 : (1999) 1 KLJ 627 : (1999) 2 LLJ 639
Industrial Disputes Act, 1947 — Section 25FF
High Courts25 Feb 1999Dismissed
State of Kerala and Another Vs N. Ramani
High Court Of Kerala · (1999) 2 ILR (Ker) 553 : (1999) 2 LLJ 485
Kerala Service Rules, 1958 — Rule 102, 65, 88
High Courts24 Feb 1999
Kesaria Tea Co. Ltd. Vs State Bank of India and Others
High Court Of Kerala · (1999) 1 KLJ 615
Constitution of India, 1950 — Article 226