COURT ARCHIVE

High Court Of Kerala judgments

54,312 judgments · page 1,892 of 2,716

High Courts13 Jan 2000Dismissed

Govinda Panicker and Another Vs Sreedhara Warriar and Another

High Court Of Kerala · (2000) 01 KL CK 0003

Civil Procedure Code, 1908 (CPC) — Section 107, 115Kerala Land Reforms (Amendment) Act, 1969 — Section 125, 125(1), 125(3), 126Kerala Land Reforms Act, 1963 — Section 10, 104(2), 106, 106(1), 106(1A)

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High Courts12 Jan 2000Allowed

S. Sabu Vs R.T.A.

High Court Of Kerala · (2000) 1 KLJ 239

State Transport Appellate Tribunal Rules, 1988 — Rule 10

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High Courts12 Jan 2000Dismissed

Chithambaran Ponnappan Vs Viswambaran and Another

High Court Of Kerala · AIR 2001 Ker 205 : (2000) 2 CivCC 329

Specific Relief Act, 1963 — Section 28

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High Courts12 Jan 2000Dismissed

Abdulla Vs Cherian and Another

High Court Of Kerala · (2000) 1 KLJ 478

Penal Code, 1860 (IPC) — Section 501, 7

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High Courts11 Jan 2000Dismissed

Ganapathy Vs State of Kerala

High Court Of Kerala · (2001) 1 KLJ 217

Criminal Procedure Code, 1973 (CrPC) — Section 133, 397(3), 482

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High Courts11 Jan 2000Dismissed

Mathew P. Thomas Vs Kerala State Civil Supplies Corporation Ltd. and Others

High Court Of Kerala · (2000) 85 FLR 532 : (2000) 2 LLJ 886

Kerala State Civil Supplies Corporation Service Rules, 1974 — Rule 71

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High Courts11 Jan 2000

George Sebastian Vs Molly Joseph

High Court Of Kerala · (2000) 1 DMC 716 : (2000) KLJ 219

Divorce Act, 1869 — Section 18

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High Courts06 Jan 2000Dismissed

Aravindakshan Nair alias Rajan Vs State of Kerala

High Court Of Kerala · (2001) CriLJ 431

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 420

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High Courts06 Jan 2000Allowed

Jose Vs Ramankutty

High Court Of Kerala · (2000) 2 CivCC 589 : (2000) KLJ 238

Civil Procedure Code, 1908 (CPC) — Section 58(2)

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High Courts06 Jan 2000

Tharadevi Asokan and Others Vs Kerala State Electricity Board and Others

High Court Of Kerala · AIR 2000 Ker 188

Electricity (Supply) Act, 1948 — Section 79

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High Courts05 Jan 2000Allowed

Nirmal Das S. Vs Assistant General Manager, Union Bank of India and Others

High Court Of Kerala · (2000) 3 LLJ 75

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts05 Jan 2000Dismissed

National Insurance Co. Ltd., Alwaye Vs Krishnankutty and Others, etc.

High Court Of Kerala · (2001) ACJ 276 : AIR 2000 Ker 127 : (2000) 2 ILR (Ker) 197

Motor Vehicles Act, 1939 — Section 110, 95(2)

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High Courts05 Jan 2000Allowed

Ninnala Vs Nandakumar

High Court Of Kerala · (2000) 2 CivCC 497

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts05 Jan 2000Allowed

All Kerala Small Scale Tread Rubber Manufacturers Association and Another Vs Secretary to Government and Others

High Court Of Kerala · (2000) 01 KL CK 0005

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High Courts05 Jan 2000Allowed

Ushakumari Vs Abdul Azeez and Others

High Court Of Kerala · (2000) 1 KLJ 141

Motor Vehicles Act, 1988 — Section 47, 47(3), 57, 71(1), 71(3)

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High Courts03 Jan 2000

Commissioner of Income Tax Vs Jugalkishore Hargopal Das

High Court Of Kerala · (2000) 243 ITR 220

Income Tax Act, 1961 — Section 132, 143(1), 148, 271(1)

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High Courts03 Jan 2000Dismissed

Falcon Rock Products Vs Sales Tax Officer and Others

High Court Of Kerala · (2001) 121 STC 224

Kerala General Sales Tax Act, 1963 — Section 7(1)Kerala General Sales Tax Rules, 1963 — Rule 30

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High Courts03 Jan 2000

Commissioner of Income Tax Vs D.K.B. and Co.

High Court Of Kerala · (2000) 161 CTR 187 : (2000) 243 ITR 618

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High Courts03 Jan 2000Dismissed

United India Insurance Co. Ltd. Vs Pierce Leslie India Ltd. and Others

High Court Of Kerala · (2000) 2 ACC 146 : (2000) ACJ 1227 : (2000) 2 ILR (Ker) 365

Motor Vehicles Act, 1988 — Section 95(1)(b)(i)

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High Courts01 Jan 2000Allowed

K.R. George and Another Vs The Federal Bank Ltd.

High Court Of Kerala · (2000) 01 KL CK 0027

Civil Procedure Code, 1908 (CPC) — Section 152

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