High Courts02 Feb 2000Allowed
Ambika Thilakan Vs Mohanan and Another
High Court Of Kerala · (2000) 2 KLJ 731
Civil Procedure Code, 1908 (CPC) — Section 149, 151
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,890 of 2,716
High Courts02 Feb 2000
Beena Cherian Vs K.J. Varghese
High Court Of Kerala · AIR 2000 Ker 181 : (2000) 1 DMC 704 : (2000) 2 ILR (Ker) 329 : (2000) 3 RCR(Civil) 237
Divorce Act, 1869 — Section 19
High Courts02 Feb 2000Dismissed
Babu Vs Kerala State Electricity Board
High Court Of Kerala · AIR 2000 Ker 286 : (2000) KLJ 938
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts02 Feb 2000Allowed
Mrs. Assia Vs State of Kerala and Others
High Court Of Kerala · (2000) 1 ALT(Cri) 357 : (2000) CriLJ 1501 : (2000) 2 ILR (Ker) 573
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7, 7(1)Customs Act, 1962 — Section 124
High Courts01 Feb 2000Dismissed
M.T. Kunji Mohammed Vs Regional Transport Authority, Malappuram and Others
High Court Of Kerala · AIR 2000 Ker 231
Kerala Motor Vehicles Taxation Act, 1976 — Section 9(2)
High Courts01 Feb 2000Allowed
Balan Vs Tahsildar
High Court Of Kerala · (2000) 1 KLJ 452
Kerala Revenue Recovery Rules, 1968 — Rule 5
High Courts01 Feb 2000Dismissed
Kunji Mohammed Vs R.T.A. and Others
High Court Of Kerala · (2000) 1 KLJ 458
Kerala Motor Vehicles Taxation Act, 1976 — Section 9
High Courts31 Jan 2000Allowed
K.V. George and Another, Thankamma George and Another, Rosamma Thomas and Another and George Thomas Vs Federal Bank Ltd.
High Court Of Kerala · (2000) 100 CompCas 766
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts31 Jan 2000Allowed
K.V. George and Others Vs The Federal Bank Ltd., Pala
High Court Of Kerala · AIR 2000 Ker 183 : (2001) 1 CivCC 336 : (2000) 2 RCR(Civil) 645
Civil Procedure Code, 1908 (CPC) — Section 152, 34
High Courts31 Jan 2000Dismissed
Kamaruddin P.K. Vs Government of Kerala and Others
High Court Of Kerala · AIR 2000 Ker 232 : (2000) KLJ 273
Cochin University of Science and Technology Act, 1986 — Section 17(1), 45(2)Constitution of India, 1950 — Article 226
High Courts31 Jan 2000Allowed
S. Mohankumar Vs Rajagopal and Others
High Court Of Kerala · AIR 2000 Ker 176 : (2000) 2 ILR (Ker) 393
Constitution of India, 1950 — Article 299Kerala Municipalities Act, 1994 — Section 90(1)
High Courts31 Jan 2000
Commissioner of Gift-tax Vs A.C. Raghava Menon
High Court Of Kerala · (2000) 243 ITR 167
Gift Tax Act, 1958 — Section 4(1)
High Courts29 Jan 2000Dismissed
Malankara Rubber and Produce Co. Ltd. Vs Hameed and Others
High Court Of Kerala · (2000) 01 KL CK 0011
Plantations Labour Act, 1951 — Section 15Workmens Compensation Act, 1923 — Section 12, 12(1), 22
High Courts28 Jan 2000Dismissed
Malankara Rubber and Produce Co. Ltd. Vs Hameed
High Court Of Kerala · (2001) 91 FLR 84
Plantations Labour Act, 1951 — Section 15Workmens Compensation Act, 1923 — Section 12, 12(1), 22
High Courts28 Jan 2000Dismissed
Ibrahimkutty, M. Vs Ajaya Kumar and Others
High Court Of Kerala · (2000) 01 KL CK 0012
High Courts27 Jan 2000Allowed
Ameena Vs State of Kerala
High Court Of Kerala · (2000) KLJ 500
Kerala Service Rules, 1958 — Rule 90, 90(6), 90(6A)
High Courts27 Jan 2000Allowed
Pathooty Vs State of Kerala and Another
High Court Of Kerala · (2000) CriLJ 1189 : (2000) 2 ILR (Ker) 256
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8Constitution of India, 1950 — Article 21, 22, 22(5)
High Courts27 Jan 2000Allowed
C.C. Kuruvila alias Raju and Others Vs Sosamma and Others
High Court Of Kerala · AIR 2000 Ker 241 : (2000) 2 ILR (Ker) 251 : (2000) 3 RCR(Civil) 215
Succession Act, 1925 — Section 278, 64
High Courts27 Jan 2000Allowed
University of Kerala and Others Vs E.C. Muralidharan
High Court Of Kerala · AIR 2000 Ker 185 : (2000) KLJ 484
Constitution of India, 1950 — Article 226Kerala University Act, 1974 — Section 83Kerala University First Ordinances, 1978 — Ordinance 22
High Courts27 Jan 2000Dismissed
Reliance Trading Company Vs State of Kerala
High Court Of Kerala · (2000) 2 ILR (Ker) 265 : (2000) 119 STC 321
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 286, 286(3)Kerala General Sales Tax Act, 1963 — Section 9