High Courts22 Jan 2004Dismissed
Suseelan Vs Leela
High Court Of Kerala · AIR 2004 Ker 312 : (2004) 4 BC 441 : (2004) 2 DMC 499 : (2004) 2 KLT 606
Benami Transactions (Prohibition) Act, 1988 — Section 3(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,728 of 2,716
High Courts22 Jan 2004Allowed
Sobha B. Nair Vs University of Kerala
High Court Of Kerala · (2004) 2 ILR (Ker) 371 : (2004) 1 KLT 541
High Courts21 Jan 2004
Prof. Joseph Moolayil Vs K.M. Devaki Amma and Others
High Court Of Kerala · (2004) 01 KL CK 0036
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 2(3), Order 21 Rule 37Limitation Act, 1963 — Article 125Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jan 2004
Azad Rahim Vs Gift Tax Officer
High Court Of Kerala · (2004) 190 CTR 410 : (2004) 271 ITR 468
Gift Tax Act, 1958 — Section 2, 3
High Courts20 Jan 2004Dismissed
Malllika, M.A. Vs State of Kerala and Others
High Court Of Kerala · (2004) 01 KL CK 0039
Kerala Land Reforms Act, 1963 — Section 2(25)
High Courts20 Jan 2004Dismissed
New India Assurance Co. Ltd. Vs Lalitha Bai
High Court Of Kerala · (2004) 2 ACC 298 : (2004) ACJ 1199 : (2004) 1 KLT 891
Motor Vehicles Act, 1988 — Section 149, 173
High Courts20 Jan 2004Allowed
Pakran Vs Kunhiraman Nambiar
High Court Of Kerala · (2004) 1 KLT 824
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(10), 11(3), 11(4), 11(8), 20
High Courts20 Jan 2004Dismissed
Wilson Vs Lalitha Bai Amma
High Court Of Kerala · (2004) 3 ACC 921 : (2005) ACJ 166 : (2004) 2 ILR (Ker) 127 : (2004) 2 KLT 636
Motor Vehicles Act, 1988 — Section 149, 173
High Courts20 Jan 2004Allowed
National Insurance Co. Ltd. Vs Abdul Latheef
High Court Of Kerala · (2004) 2 ACC 282 : (2004) ACJ 1561 : (2004) 2 ILR (Ker) 619 : (2004) 1 KLT 747
Motor Vehicles Act, 1988 — Section 166, 168
High Courts16 Jan 2004
Arunkumar Vs State of Kerala
High Court Of Kerala · (2004) 2 ILR (Ker) 287 : (2004) 2 KLT 1039 : (2004) 4 RCR(Criminal) 12
Criminal Procedure Code, 1973 (CrPC) — Section 239, 245, 482
High Courts15 Jan 2004Allowed
State of Kerala and Others Vs Abdul Sathar P. and Another
High Court Of Kerala · AIR 2004 Ker 193
Constitution of India, 1950 — Article 226Kerala Education Act, 1958 — Section 5BKerala Education Rules, 1959 — Rule 8(2)
High Courts15 Jan 2004Dismissed
Adv. Shajilal Vs V. Leena and Others
High Court Of Kerala · (2004) 2 KLJ 290 : (2004) 1 KLT 653
Kerala Panchayat Raj Act, 1994 — Section 78, 79
High Courts15 Jan 2004
Jacob Vs Mohammed
High Court Of Kerala · (2004) ACJ 1200 : (2004) 2 ILR (Ker) 437 : (2004) 1 KLT 893
Motor Vehicles Act, 1988 — Section 163(A), 166
High Courts15 Jan 2004
Kanthimathy Plantations (P) Ltd. and Others Vs S. Veera Subramonia Sarma and Others
High Court Of Kerala · (2006) 129 CompCas 406 : (2004) 2 CompLJ 183 : (2004) 54 SCL 360
Companies Act, 1956 — Section 108, 397, 398
High Courts15 Jan 2004Allowed
State of Kerala Vs Soma Thomas
High Court Of Kerala · (2004) 2 ALT(Cri) 26 : (2004) 3 BC 421 : (2004) CriLJ 2222 : (2004) 2 ILR (Ker) 498 : (2004) 2 KLT 112 : (2004) 3 RCR(Criminal) 411
Criminal Procedure Code, 1973 (CrPC) — Section 432Negotiable Instruments Act, 1881 (NI) — Section 132, 138
High Courts15 Jan 2004
Jacob and Others Vs K.T. Mohammed and Others
High Court Of Kerala · (2004) 2 ACC 243
Motor Vehicles Act, 1988 — Section 163A, 166, 170
High Courts14 Jan 2004
Rajappan Vs Sree Chitra Tirunal Institute for Medical Science and Technology
High Court Of Kerala · (2004) 2 ILR (Ker) 150 : (2004) 2 KLT 157 : (2004) 3 RCR(Civil) 304 : (2004) 3 RCR(Criminal) 253
Indian Medical Council (Professional Conduct, Etiquette and Ethics) Regulations, 2002 — Regulation 1.3.1, 1.3.2
High Courts14 Jan 2004Allowed
National Insurance Co. Ltd. Vs Veena
High Court Of Kerala · (2004) 2 ACC 362 : (2004) ACJ 1492 : (2004) 2 ILR (Ker) 283 : (2004) 1 KLT 869
Motor Vehicles Act, 1988 — Section 166
High Courts13 Jan 2004Allowed
Union of India (UOI) and Others Vs The Central Administrative Tribunal and Another
High Court Of Kerala · (2004) 01 KL CK 0007