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High Court Of Kerala judgments

54,312 judgments · page 1,727 of 2,716

High Courts06 Feb 2004Allowed

P.N. Salim Vs P.J. Thomas and Another

High Court Of Kerala · (2005) 1 ALD(Cri) 23 : (2006) 2 BC 337 : (2004) 2 CivCC 620 : (2005) 127 CompCas 894 : (2004) CriLJ 3096 : (2004) 3 ILR (Ker) 384 : (2004) 2 RCR(Criminal) 341

Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 18
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High Courts06 Feb 2004Allowed

Salim Vs Thomas

High Court Of Kerala · (2005) 1 BC 41 : (2004) 1 KLT 816 : (2004) 52 SCL 293

Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts05 Feb 2004Dismissed

Parukutty Amma Vs Thankam Amma

High Court Of Kerala · (2004) 2 CivCC 33 : (2004) 1 KLT 991 : (2005) 1 RCR(Civil) 357 : (2004) 4 RCR(Criminal) 37

Evidence Act, 1872 — Section 45, 47Succession Act, 1925 — Section 63
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High Courts30 Jan 2004Allowed

Radhika Devi Vs Vasantha

High Court Of Kerala · (2004) 3 ACC 323 : (2005) ACJ 259 : (2004) 2 ILR (Ker) 441 : (2004) 2 KLT 954

Motor Vehicles Act, 1988 — Section 149(2)
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