High Courts06 Mar 2007
T. Narayanan Vs The State of Kerala, The Commissioner of Land Revenue and The District Collector
High Court Of Kerala · (2007) 03 KL CK 0072
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,604 of 2,716
High Courts06 Mar 2007Dismissed
Thanseel Vs Sini
High Court Of Kerala · (2007) 03 KL CK 0055
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(5), 18, 20
High Courts06 Mar 2007Dismissed
The Managing Director, K.S.I.D.C. Vs Naniamma Lakshmikutty Amma and Others
High Court Of Kerala · (2007) 03 KL CK 0010
Land Acquisition Act, 1894 — Section 4, 4(1)
High Courts05 Mar 2007Allowed
S. Lakshman Achary and Another Vs P. Eshwara Bhat and Another
High Court Of Kerala · (2008) ACJ 1738
High Courts05 Mar 2007
E.N. Murali Vs Commissioner of Income Tax
High Court Of Kerala · (2007) 211 CTR 306
Finance Act, 1998 — Section 90, 92
High Courts05 Mar 2007Allowed
K.G. Thilakan Vs The Tahsildar and Ramesan
High Court Of Kerala · (2007) 03 KL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 133, 136, 137, 137(2), 138
High Courts05 Mar 2007Dismissed
Haridasan Muthukote Vs State of Kerala and Others
High Court Of Kerala · (2007) 03 KL CK 0074
High Courts05 Mar 2007
Kallil Thiruvalil Abdulla Haji Vs Earayintavide Anneri Krishnan
High Court Of Kerala · (2007) 03 KL CK 0065
High Courts05 Mar 2007
George Palat Vs State of Kerala and Silba Elizabeth
High Court Of Kerala · (2007) 03 KL CK 0064
Penal Code, 1860 (IPC) — Section 320, 482, 498A
High Courts05 Mar 2007
Santhosh Vs State of Kerala
High Court Of Kerala · (2007) 03 KL CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Criminal Rules of Practice, 1982 — Rule 16Penal Code, 1860 (IPC) — Section 149, 323, 427
High Courts05 Mar 2007Allowed
Union of India (UOI) Vs P.K. Thankappan
High Court Of Kerala · (2007) 03 KL CK 0030
High Courts05 Mar 2007
Sulaiman Vs The Sub Inspector Of Police and The Superintendent Of Police
High Court Of Kerala · (2007) 03 KL CK 0021
Penal Code, 1860 (IPC) — Section 420, 465, 471
High Courts02 Mar 2007
Valvoline Cummins Ltd. Vs Sales Tax Officer, Commercial Tax Officer and State of Kerala
High Court Of Kerala · (2007) 03 KL CK 0078
Kerala Value Added Tax Act, 2003 — Section 11
High Courts02 Mar 2007Dismissed
Rathi Devi Vs Sivasankaran Nair
High Court Of Kerala · (2007) 03 KL CK 0073
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Mar 2007Dismissed
E.R. Francis Vs Nalini Rajan and State of Kerala
High Court Of Kerala · (2007) 03 KL CK 0057
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Mar 2007Dismissed
Dr. N. Anantha Narayanan Vs State of Kerala
High Court Of Kerala · (2007) 03 KL CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 5(2), 7
High Courts02 Mar 2007Dismissed
Cochin Sanitary Stores Vs Commissioner, Commercial Taxes and The Secretary to Government
High Court Of Kerala · (2007) 03 KL CK 0042
Kerala Value Added Tax Act, 2003 — Section 94
High Courts02 Mar 2007
The Kerala State Pollution Control and The Senior Environmental Engineer Vs State of Kerala, The Corporation of Cochin and Mrs. Geetha Mohan
High Court Of Kerala · (2007) 03 KL CK 0037
High Courts02 Mar 2007Dismissed
Edakkadankani Chothi Mammu Vs Odykkan Veettil Madhavi Amma
High Court Of Kerala · (2007) 03 KL CK 0032