High Courts21 Mar 2007Dismissed
Thazhepadikkal Vasantha and Others Vs Smt. Girija
High Court Of Kerala · (2007) 03 KL CK 0040
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3), 11(4)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,602 of 2,716
High Courts21 Mar 2007Dismissed
Rural Educational and Social Trust Vs University of Calicut and Another
High Court Of Kerala · AIR 2007 Ker 187
National Council for Teacher Education Act, 1993 — Section 14, 16
High Courts20 Mar 2007Allowed
Hajira Begum Vs Bino Thomas, Managing Director and State of Kerala
High Court Of Kerala · (2007) 03 KL CK 0043
Negotiable Instruments Act, 1881 (NI) — Section 118, 138
High Courts20 Mar 2007Allowed
Sankara Panicker Vasudeva Panicker Vs Ananthu Mandakini
High Court Of Kerala · (2007) 03 KL CK 0029
High Courts19 Mar 2007Allowed
The Oriental Insurance Co. Ltd. Vs Raveendraqn
High Court Of Kerala · (2007) 03 KL CK 0046
High Courts19 Mar 2007Allowed
Vareed Vs Kurian
High Court Of Kerala · (2007) 03 KL CK 0036
Easements Act, 1882 — Section 52, 60Kerala Land Reforms Act, 1963 — Section 125(3)
High Courts19 Mar 2007
Minimol Lukose and Others Vs Life Insurance Corporation of India
High Court Of Kerala · (2008) ACJ 101 : (2007) 2 ILR (Ker) 552
High Courts19 Mar 2007
T.A. Moideen Shaw and Another Vs Sales Tax Officer and Others
High Court Of Kerala · (2007) 2 KLJ 657
Kerala General Sales Tax Act, 1963 — Section 30B(2), 30B(3)
High Courts19 Mar 2007
Reliance Industries Ltd. and Another Vs Commissioner of Land Revenue and Others
High Court Of Kerala · (2007) 03 KL CK 0007
Constitution of India, 1950 — Article 19(1), 21, 300APetroleum Act, 1934 — Section 14, 2, 21, 22, 29(1)Petroleum Rules, 2002 — Rule 144, 144(5), 154, 154(2), 16
High Courts19 Mar 2007
Kavirajan, R. and Others Vs K.S.B.C. Ltd. and Another
High Court Of Kerala · (2007) 03 KL CK 0006
Constitution of India, 1950 — Article 14, 226
High Courts16 Mar 2007
Commercial Corporation of India Limited Vs Additional Sales Tax Officer II and Others
High Court Of Kerala · (2007) 10 VST 175
Constitution of India, 1950 — Article 366Kerala General Sales Tax Act, 1963 — Section 17(3), 2, 5B(A)
High Courts15 Mar 2007
The Commercial Corporation of India Vs The Additional Sales Tax officer-II and Others
High Court Of Kerala · (2007) 03 KL CK 0101
Kerala General Sales Tax Act, 1963 — Section 17(3), 2, 5BA
High Courts15 Mar 2007Allowed
R. Kavirajan and Others Vs Kerala State Beverages (M and M) Corpn. Ltd.
High Court Of Kerala · (2007) 2 KLJ 487
Constitution of India, 1950 — Article 14, 226
High Courts15 Mar 2007Dismissed
Singaravelukounder Vs Sulaiman
High Court Of Kerala · (2007) 3 CivCC 279 : (2007) 1 KLJ 882 : (2007) 2 KLT 556 : (2007) 4 RCR(Civil) 12
Kerala Land Reforms Act, 1963 — Section 74Specific Relief Act, 1963 — Section 16
High Courts15 Mar 2007
Sulaiman and Another Vs Singaravelu Kounder
High Court Of Kerala · (2007) 1 KLJ 882 : (2007) 2 KLT 556
Kerala Land Reforms Act, 1963 — Section 74Specific Relief Act, 1963 — Section 16, 20
High Courts14 Mar 2007
Edayar Ksheerolpadaka Sahakarana Sangham Vs Industrial Tribunal
High Court Of Kerala · (2007) 114 FLR 301 : (2007) 2 ILR (Ker) 84
Industrial Disputes Act, 1947 — Section 10, 11(1), 11(3), 33, 33(2)
High Courts13 Mar 2007
Mercy Babu, Nursing Assistant and Others Vs The Superintendent, District Panchayath and State of Kerala
High Court Of Kerala · (2007) 03 KL CK 0049
High Courts13 Mar 2007
Mathai, C.M. Vs State of Kerala and Others
High Court Of Kerala · (2007) 03 KL CK 0018
High Courts13 Mar 2007Dismissed
Chenthamara Vs State of Kerala
High Court Of Kerala · (2008) 4 ILR (Ker) 363 : (2008) 3 KLJ 375 : (2008) 4 KLT 290
Penal Code, 1860 (IPC) — Section 354, 375, 376, 511