High Courts03 Aug 2010
Sankar Das G. Vs Ismail N.A. and Others
High Court Of Kerala · (2010) 08 KL CK 0218
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,419 of 2,719
High Courts03 Aug 2010
Safeer M.P. Vs Johny, United India Insurance Company Ltd. and M.A. Joseph
High Court Of Kerala · (2010) 08 KL CK 0217
High Courts03 Aug 2010
Aliyar K.M. Vs The Secretary and The Regional Passport Officer
High Court Of Kerala · (2010) 08 KL CK 0204
High Courts03 Aug 2010
K.C. Indira Vaiadyar and Chavarenkil Narayana Vaidyar Vs Lekha Jayadevan, Rahul Jayadevan and Gokul Jayadevan
High Court Of Kerala · (2010) 08 KL CK 0169
High Courts03 Aug 2010
Meempat Savithri Vs Union of India (UOI), State of Kerala, The District Collector and The Manager, State Bank of Travancore
High Court Of Kerala · (2010) 08 KL CK 0164
High Courts03 Aug 2010
G. Babu Vs The State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0150
Kerala Money Lenders Act, 1958 — Section 17
High Courts03 Aug 2010Allowed
Manesh Kumar Vs State of Kerala and Sub Inspector of Police
High Court Of Kerala · (2010) 08 KL CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 511
High Courts03 Aug 2010
H.S. Purushotha Vs The Intelligence Inspector, The Sales Tax Officer and State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0072
Kerala Value Added Tax Act, 2003 — Section 46(3), 47(2)
High Courts03 Aug 2010Allowed
M. Rajendran Vs The State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 498A
High Courts03 Aug 2010
DR. Roy. C.J. Vs State of Kerala, The Revenue Divisional Officer and Tahsildar
High Court Of Kerala · (2010) 08 KL CK 0066
High Courts03 Aug 2010
Kottayam and Idukki District Petroleum, KES and Company, IOC Delaer, JAK and Company, HPC Dealer and Thara Petroleum Agencies Vs Union of India (UOI) and Others
High Court Of Kerala · (2010) 08 KL CK 0050
High Courts03 Aug 2010
Jose Abraham Vs Intelligence Officer and Commercial Tax Officer
High Court Of Kerala · (2010) 08 KL CK 0046
Kerala Value Added Tax Act, 2003 — Section 47(2)
High Courts03 Aug 2010Dismissed
M. Balasubrahmanian Vs The Secretary, Public Service, The Additional Secretary, The District Public Service Commission and The District Collector
High Court Of Kerala · (2010) 08 KL CK 0040
Kerala State and Subordinate Services Rules, 1958 — Rule 39
High Courts03 Aug 2010
Ravi Vs State of Kerala and The Legal Officer (Secretarial)
High Court Of Kerala · (2010) 08 KL CK 0039
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts03 Aug 2010Dismissed
Indian Oil Corporation Ltd. Vs State of Kerala
High Court Of Kerala · (2011) 42 VST 206
Central Sales Tax Act, 1956 — Section 8(2)Kerala General Sales Tax Act, 1963 — Section 41, 5(2C)
High Courts02 Aug 2010Dismissed
N.M. Aboobacker Vs Assistant Collector, Air Customs, Tvm
High Court Of Kerala · (2010) 259 ELT 532
Customs Act, 1962 — Section 108, 132, 135(1)
High Courts02 Aug 2010
Arun and Another Vs State of Kerala and Others
High Court Of Kerala · (2011) 2 Crimes 229
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439(1)Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 308
High Courts02 Aug 2010Allowed
Noorbina Banu Vs State of Kerala
High Court Of Kerala · (2010) 3 KLT 581
Constitution of India, 1950 — Article 19(1), 30(1)