High Courts11 Aug 2010
K.P. Baby Vs Registrar (Births and Deaths)
High Court Of Kerala · (2010) 08 KL CK 0181
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,415 of 2,719
High Courts11 Aug 2010
C.S.I. Trust Association Vs Pradeep Kennath
High Court Of Kerala · (2010) 08 KL CK 0172
High Courts11 Aug 2010
Varghese Vs The Superintendent of Police and Others
High Court Of Kerala · (2010) 08 KL CK 0145
High Courts11 Aug 2010
P.P. Cheriyan Vs V.S. Mariam Beevi
High Court Of Kerala · (2010) 08 KL CK 0144
High Courts11 Aug 2010
Sankaranarayanan Vs Mammutty
High Court Of Kerala · (2010) 08 KL CK 0140
Constitution of India, 1950 — Article 227
High Courts11 Aug 2010
Bhavani Raman Vs The Superintendent of Police and Others
High Court Of Kerala · (2010) 08 KL CK 0062
High Courts11 Aug 2010
K.N. Sreedevi Vs Kanakaraj
High Court Of Kerala · (2010) 08 KL CK 0047
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Aug 2010Allowed
N.T.P.C. Ltd. Vs Smt. Chadramathy and Others
High Court Of Kerala · (2010) 08 KL CK 0045
High Courts11 Aug 2010Dismissed
Union of India (UOI), Diectorate General of EME, Major Officer and Lt. Colonel, Officer Commanding Vs Jayasree
High Court Of Kerala · (2010) 08 KL CK 0025
Limitation Act, 1963 — Section 5
High Courts11 Aug 2010Dismissed
Muhammed Shabeer Vs Lajnathul Muhammadiya Higher Secondary School
High Court Of Kerala · (2011) 2 KLJ 601 : (2011) 2 KLT 704
Kerala Education Rules, 1959 — Rule 43, 7
High Courts11 Aug 2010
The Vicar, St. Mary s Church Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 KLJ 257
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 14Kerala Education Act, 1958 — Section 2(2), 2(7), 35
High Courts11 Aug 2010Dismissed
K. Sainudheen Vs State of Kerala and Others
High Court Of Kerala · (2010) 08 KL CK 0001
Constitution of India, 1950 — Article 226
High Courts10 Aug 2010
P.M. Baby and C.O. George Vs The Managing Director and The District Transport Officer
High Court Of Kerala · (2010) 08 KL CK 0277
High Courts10 Aug 2010
Benny. K.K. and K.J. Joseph Vs Kizhakkambalam Grama Panchayath, Secretary, Kizhakkambalam Grama and Deputy Director of Panchayath
High Court Of Kerala · (2010) 08 KL CK 0276
Kerala Panchayat Raj (Procedure for Panchayat Meeting) Rules, 1995 — Rule 4Kerala Panchayat Raj Act, 1994 — Section 191
High Courts10 Aug 2010
Sadasivan Nair Vs P.K. Venugopalan and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2010) 08 KL CK 0267
High Courts10 Aug 2010
Dr. Yamuna George Vs The Registrar
High Court Of Kerala · (2010) 08 KL CK 0266
High Courts10 Aug 2010Dismissed
Asokan Vasu Vs The Deputy Commissioner (Appeals), The Commercial Taxe Officer, Dhanalekshmi Bank Ltd., Kallambalam Branch and Corporation Bank
High Court Of Kerala · (2010) 08 KL CK 0265
Constitution of India, 1950 — Article 226Kerala High Court Rules, 1971 — Rule 159, 35, 35(5)
High Courts10 Aug 2010Dismissed
Shukkoor Vs Muthoot Vehicle and Asset Finance Ltd.
High Court Of Kerala · AIR 2011 Ker 31 : (2010) 4 CivCC 677 : (2010) 4 ILR (Ker) 210 : (2010) 3 KLT 936 : (2011) 6 RCR(Civil) 558
Arbitration Act, 1940 — Section 17Arbitration and Conciliation Act, 1996 — Section 25, 33, 33(1), 34, 34(2)Kerala Co-operative Societies Act, 1969 — Section 70
High Courts10 Aug 2010
Jijesh. P.K. Vs Mohammed Ali K. and National Insurance Co. Ltd.
High Court Of Kerala · (2010) 08 KL CK 0252