High Courts02 Sept 2010Allowed
Balamani Vs State of Kerala
High Court Of Kerala · (2010) 4 KLT 329
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 309, 324
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,404 of 2,719
High Courts02 Sept 2010
A.K. Anjana Vs The State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0131
High Courts02 Sept 2010
Dr. N. Prasantha Kumar Vs Sree Sankaracharya University of Sanskrit and The Vice-Chancellor and Chairman
High Court Of Kerala · (2010) 09 KL CK 0130
High Courts02 Sept 2010Dismissed
M. Sudheer Vs The Executive Committee of Kerala and The Registrar
High Court Of Kerala · (2010) 09 KL CK 0129
High Courts02 Sept 2010
Jaseena P.M. Vs The District Educational Officer, The Assistant Education Officer, The Manager and Beena G.
High Court Of Kerala · (2010) 09 KL CK 0128
Kerala Education Rules, 1959 — Rule 51A
High Courts02 Sept 2010
The Chairman, Governing Body and P. Manaf Vs The State of Kerala, The Director of Technical Education and The Regional Director of Technical
High Court Of Kerala · (2010) 09 KL CK 0127
High Courts02 Sept 2010
Danish Jose and Maneeshkumar Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0118
High Courts02 Sept 2010Allowed
Sijo Mathew Vs Kizhakkambalam Grama Panchayath and The Secretary
High Court Of Kerala · (2010) 09 KL CK 0117
Kerala Panchayat Raj Act, 1994 — Section 185B, 232, 276(1)
High Courts02 Sept 2010Allowed
Hamza Vs Abdu
High Court Of Kerala · (2010) 09 KL CK 0113
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts02 Sept 2010
P.R. Chellappan Vs The Excise Commissioner, The Deputy Commissioner of Excise and The Circle Inspector of Excise
High Court Of Kerala · (2010) 09 KL CK 0109
High Courts02 Sept 2010
Ibrahim Mussaliar, Rahiyanath M. and Fousiya M. Vs The Head Master, Khadeeja, District Educational Officer and The Head Master
High Court Of Kerala · (2010) 09 KL CK 0094
Kerala Education Rules, 1959 — Rule 20
High Courts02 Sept 2010Dismissed
Bhagyalakshmi Vs Pavithran and Others
High Court Of Kerala · (2010) 09 KL CK 0016
Constitution of India, 1950 — Article 227
High Courts31 Aug 2010Allowed
V.K. Abdul Aselis Vs State of Kerala and Others
High Court Of Kerala · (2011) CriLJ 1541
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10Kerala Police Act, 1960 — Section 64(3)
High Courts31 Aug 2010
Mohammed Noohu Hussain Vs The Joint Commissioner and The Senior Intelligence Officer
High Court Of Kerala · (2010) 08 KL CK 0318
Constitution of India, 1950 — Article 226
High Courts31 Aug 2010
Vishnu A. Vs The Cetnral Board of Secondary Education and Others
High Court Of Kerala · (2010) 08 KL CK 0314
High Courts31 Aug 2010
Abdul Asees V.K. Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 KLJ 236 : (2010) 4 KLT 261
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10Kerala Police Act, 1960 — Section 64(3)
High Courts31 Aug 2010
M.K. Mohanan Vs The Commissioner of Excise, The Deputy Commissioner of Excise and Kerala State Beverages
High Court Of Kerala · (2010) 08 KL CK 0307
High Courts31 Aug 2010Dismissed
K. Moideen Koya Vs The Kozhikode Corporation, The District Collector/Authorised, Delimitation Commission and State of Kerala
High Court Of Kerala · (2010) 08 KL CK 0306
Kerala Municipalities Act, 1994 — Section 6, 6(3)
High Courts31 Aug 2010
D. Ashokan Vs The Kerala State Beverages (M and M) Corpn.
High Court Of Kerala · (2010) 08 KL CK 0305
High Courts31 Aug 2010
Meera N. Kumar "Gopika" and Others Vs The Mahatma Gandhi University, The Registrar, Mahatma Gandhi University and The Controller of Examinations
High Court Of Kerala · (2010) 08 KL CK 0304