High Courts03 Sept 2010
Paraparambath Remadevi Vs K.P. Madhavan and T.P. Sacheendra Babu
High Court Of Kerala · (2010) 09 KL CK 0278
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,402 of 2,719
High Courts03 Sept 2010Dismissed
Eldhose George Vs State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0275
High Courts03 Sept 2010Dismissed
Muhammed Sadique Vs Sajith and Others
High Court Of Kerala · (2010) 09 KL CK 0265
High Courts03 Sept 2010Allowed
Ismail K. Vs State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Sept 2010
Nafeesa, Oravakkottil Abdu and Nasar Vs The State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0258
High Courts03 Sept 2010
Madhavan Nambiar, Trustee Vs The Assistant Commissioner and Others
High Court Of Kerala · (2010) 09 KL CK 0249
High Courts03 Sept 2010
Annamma @ Annam Vs The District Collector, The Revenue Divisional Officer, The Tahsildar and The Village Officer
High Court Of Kerala · (2010) 09 KL CK 0248
High Courts03 Sept 2010
K. Saudath Vs Kollanchalil Pocker and C. Abdul Azeez
High Court Of Kerala · (2010) 09 KL CK 0232
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 152
High Courts03 Sept 2010Allowed
N.D. Joseph Vs Joseph Chacko and State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 256(1), 82, 83
High Courts03 Sept 2010
Bhageerathy Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0225
Constitution of India, 1950 — Article 226
High Courts03 Sept 2010Allowed
Dr. Shaheda Shajahan and Dr. M.R. Krishna Swami Pillai Vs Usman and Others
High Court Of Kerala · (2010) 09 KL CK 0224
High Courts03 Sept 2010Dismissed
Sulochana Vs Thilakavathy and Others
High Court Of Kerala · (2010) 09 KL CK 0222
High Courts03 Sept 2010Dismissed
U. Dayabhanu Vs Savithri
High Court Of Kerala · (2010) 09 KL CK 0221
High Courts03 Sept 2010Dismissed
Dr. Babu Vs Padmavathi
High Court Of Kerala · (2010) 09 KL CK 0220
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Section 3
High Courts03 Sept 2010
Thressia @ Kochu Thressia Vs Vareetha
High Court Of Kerala · (2010) 09 KL CK 0219
High Courts03 Sept 2010
V.D. Ponnappan Vs Revamma and Others
High Court Of Kerala · (2010) 09 KL CK 0218
High Courts03 Sept 2010
Hamza V.V. Senior Accountant and Others Vs The Managing Director, The Secretary, Agricultural Department, The Registrar of Co-operative Societies and State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0217
High Courts03 Sept 2010
Pavakkal Noble John Vs Kerala State, Inspector General of Registration, Sub Registrar and Thekkedath Joseph
High Court Of Kerala · (2010) 3 ILR (Ker) 979
Arbitration and Conciliation Act, 1996 — Section 34(2)Contract Act, 1872 — Section 23, 62Evidence Act, 1872 — Section 92
High Courts03 Sept 2010
Anglo Indian Association Vs District Education Officer and Others
High Court Of Kerala · (2010) 09 KL CK 0212