High Courts19 Nov 2010Dismissed
S. Anilkumar, Inspector of Police Vs Director General of police, Inspector General of police, Superintendent of Police and D. Anand, Inspector of Police
High Court Of Kerala · (2010) 11 KL CK 0345
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,355 of 2,719
High Courts19 Nov 2010Allowed
Lakshmi Sukumar Vs The Manager and Others
High Court Of Kerala · (2010) 11 KL CK 0344
KERALA UNIVERSITY ACT, 1974 — Section 57
High Courts19 Nov 2010Allowed
Dr. P.P. Mohamed Vs The Chancellor and Calicut University
High Court Of Kerala · (2010) 11 KL CK 0343
Arbitration and Conciliation Act, 1996 — Section 34(3), 43(1)Buildings (Lease and Rent Control) Act — Section 18, 18(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A
High Courts19 Nov 2010Allowed
Chalambattil Balan Vs Chalambattil Sreedharan and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 268 : (2011) 1 KLJ 600
Evidence Act, 1872 — Section 50
High Courts19 Nov 2010
C.M. Sobhana and C.M. Krishna Kumar Vs T.M. Janaki Amma and Another
High Court Of Kerala · (2010) 11 KL CK 0262
Evidence Act, 1872 — Section 45, 67, 68, 69, 73Succession Act, 1925 — Section 59, 63Transfer of Property Act, 1882 — Section 3
High Courts19 Nov 2010
Jayan Vs Chief Commissioner, Travancore Devaswom Board
High Court Of Kerala · (2010) 4 KLT 757
Travancore-Cochin Hindu Religious Institutions Act, 1950 — Section 31ATravancore-Cochin Interpretation and General Clauses Act, 1125 — Section 22
High Courts19 Nov 2010Dismissed
Bharathi Vs Union of India (UOI) and State of Kerala
High Court Of Kerala · (2010) 11 KL CK 0168
High Courts19 Nov 2010
Afcons Infrastructure Limited Vs The Chairman and Goshree Island Development Authority
High Court Of Kerala · (2010) 11 KL CK 0167
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts19 Nov 2010Allowed
Government Electrical Contractors Vs State of Kerala and Others
High Court Of Kerala · (2011) 2 BC 403
Constitution of India, 1950 — Article 14, 19, 21
High Courts19 Nov 2010
A.M. Chackochan Vs Abbas. E. and Others
High Court Of Kerala · (2010) 11 KL CK 0161
High Courts19 Nov 2010
Sunil Kumar Vs The District Collector and The Sub Inspector of Police
High Court Of Kerala · (2010) 11 KL CK 0160
High Courts19 Nov 2010Dismissed
Joe Paul Vithayathil Vs State of Kerala and Roads and Bridges Corporation Ltd.
High Court Of Kerala · (2010) 11 KL CK 0159
Constitution of India, 1950 — Article 226
High Courts19 Nov 2010Dismissed
Rosily Varghese Vs State Commissioner and Others
High Court Of Kerala · (2010) 11 KL CK 0157
High Courts18 Nov 2010Dismissed
Milton P. Fernadez Vs The Sree Sankaracharya University of The Vice Chancellor
High Court Of Kerala · (2010) 11 KL CK 0342
High Courts18 Nov 2010
Reji Sebastian Vs District Collector, The Revenue Divisional Officer, The Village Officer and Principal Agricultural Officer
High Court Of Kerala · (2010) 11 KL CK 0341
High Courts18 Nov 2010
Benny S. Vs State of Kerala and Another
High Court Of Kerala · (2010) 11 KL CK 0340
High Courts18 Nov 2010
A.G. Ravindran Vs Cochin Devaswom, Special Devaswom Commissioner and Thiruvananthapuram Group Assistant
High Court Of Kerala · (2010) 11 KL CK 0253
High Courts18 Nov 2010Dismissed
P. Narayana Swami Vs K. Narayanan Nair
High Court Of Kerala · (2010) 11 KL CK 0252
High Courts18 Nov 2010Dismissed
K.T. Easy, Koimaparambil House and K.T. Varghese Vs Mary Thomas Alias Kunjamma and Another
High Court Of Kerala · (2010) 11 KL CK 0127