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High Court Of Kerala judgments

55,534 judgments · page 13 of 2,777

High Courts23 Sept 2026

Sumin S & Anr. Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 3826

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 126(2) and 118(2) r/w 3(5)
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High Courts23 Sept 2026

Mohanan Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 3825

Indian Penal Code-Sections 449, 302, 447Arms Act-Sections 25(1-B)(a), 27(1), 25(1)(a), 25(1-B)(c), 27(c)Code of Criminal Procedure-Sections 313(1)(b), 313(5)
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High Courts23 Sept 2026

Muhammed Basha Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 3824

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 126(2), 132 r/w Section 3(5)
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High Courts23 Sept 2026

Nebil Nazar & Anr. Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 3820

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 351(2), 115(2), 117(2), 74, 304(2) and 324(4) read with Section 3(5)
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High Courts23 Sept 2026

Saranraj & Anr. Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 3819

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 189(2), 191(2), 126(2), 115(2), 118(1), 117(2), 110 r/w 190
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High Courts23 Sept 2026

Nidhin Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 3818

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 111(3)
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High Courts23 Sept 2026

Nikhil N.S. Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 3814

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 69, 89, 77, 115(2)
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High Courts23 Sept 2026

Vijith & Anr. Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 3812

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 115(2), 351(2), 3(5)Rights of Persons with Disabilities Act, 2016-Section 92(e)
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