High Courts23 Sept 2026
Mohammed Hashim & Ors. Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 4295
Indian Penal Code-Sections 323, 341, 294(b) read with Section 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
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High Court Of Kerala judgments
55,534 judgments · page 12 of 2,777
High Courts23 Sept 2026
Biju & Anr. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 4294
Indian Penal Code-Sections 341, 294(b), 323, 325, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
Anil Kumar & Anr. Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 4292
Bharatiya Nyaya Sanhita, 2023-Sections 329(4), 351(3), 324(5), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
Aneesh N Pillai & Ors. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 4291
Indian Penal Code-Sections 341, 294(b), 323, 324, 308, 427 r/w Section 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
Sutan (Sudhan) Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 4290
Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 115(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
T.M. Hameed Khan Vs The Chief General Manager & Ors.
High Court Of Kerala · (2026) 09 KL CK 4289
CPC-Section 80, Order VIII Rule 2 to 4Contract Act-Section 70
High Courts23 Sept 2026
Sanoj P J & Anr. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 4288
Bharatiya Nyaya Sanhita, 2023-Section 318(4), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
George Sebastian Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 4287
Bharatiya Nyaya Sanhita, 2023-Section 325Prevention of Cruelty to Animals Act, 1960-Section 11(1)(a)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
Ali V.M & Ors. Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 4286
Bharatiya Nyaya Sanhita, 2023-Sections 329(3), 115(2), 117(2), 296(b), 351 r/w Section 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
Nijil C K & Ors. Vs The State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 4285
Indian Penal Code-Sections 143, 147, 148, 341, 323, 324, 326 r/w Section 149Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
Niyas Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 4284
Indian Penal Code-Section 392Code of Criminal Procedure, 1973-Section 427, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 467, 141, 528
High Courts23 Sept 2026
Santhosh.C Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 4283
Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 115(1), 118(1), 110, 299 read with Section 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
State Of Kerala Vs Tick Innovators Marketing Ltd & Ors.
High Court Of Kerala · (2026) 09 KL CK 4282
Indian Penal Code-Sections 120B, 406, 420, 465, 468, 471 read with Section 34Code of Criminal Procedure-Section 311Prize Chits and Money Circulation Scheme (Banning) Act, 1978-Sections 3, 4, 5, 6
High Courts23 Sept 2026Partly Allowed
Praveen Sodharan & Ors. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 4281
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 143 read with Section 3(5)Immoral Traffic (Prevention) Act, 1956-Sections 4, 5, 6 and 7
High Courts23 Sept 2026
Geetha & Anr. Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 4280
Indian Penal Code-Sections 294(b), 323, 353, 332, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 482
High Courts23 Sept 2026
Shyam Krishnan & Ors. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 4278
Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 115(2), 296, 189(2), 191(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
Ashif Vs Shamsudheen & Anr.
High Court Of Kerala · (2026) 09 KL CK 4276
Indian Penal Code, 1860-Sections 417, 420, 406, 468 read with Section 34Code of Criminal Procedure-Section 482
High Courts23 Sept 2026
Usha & Anr. Vs The Union Of India & Ors.
High Court Of Kerala · (2026) 09 KL CK 4270
Assisted Reproductive Technology (Regulation) Act, 2021-Section 21(g)
High Courts23 Sept 2026
Vijayan.M.V. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 4268