COURT ARCHIVE

High Court Of Kerala judgments

54,365 judgments · page 1,279 of 2,719

High Courts24 Jun 2011

Abraham Vs The State of Kerala

High Court Of Kerala · (2011) 06 KL CK 0097

High Courts24 Jun 2011Allowed

Johnson Joseph Vs State of Kerala

High Court Of Kerala · (2011) 06 KL CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 328, 328(1A)Penal Code, 1860 (IPC) — Section 323, 341, 354

High Courts24 Jun 2011

Sudheer Vs The District Collector and Another

High Court Of Kerala · (2011) 4 KLJ 171

Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 26

High Courts24 Jun 2011

Ambili Madhavan, Upper Division Clerk Vs District Collector, Civil Station and Others

High Court Of Kerala · (2011) 06 KL CK 0055

High Courts24 Jun 2011

P.A. Abdul Majeed Vs State of Kerala

High Court Of Kerala · (2012) 51 VST 44 : (2011) 51 VST 44

Kerala General Sales Tax Act, 1963 — Section 35, 39(4)

High Courts24 Jun 2011Allowed

Hamza Vs State

High Court Of Kerala · (2011) 06 KL CK 0025

Passports Act, 1967 — Section 6(2)Penal Code, 1860 (IPC) — Section 143, 147, 149, 427, 447

High Courts23 Jun 2011Dismissed

Purushothaman K., (Retired Assistant) and Sugunan. K., (Retired Head Clerk) Vs The Kerala State Co-Operative Employees'' and S.L. Puram Service Co-Operative Bank Ltd.

High Court Of Kerala · (2011) 4 ILR (Ker) 125

High Courts23 Jun 2011

Abdul Rasheed Vs Rasheeda Beevi and Others

High Court Of Kerala · (2011) 06 KL CK 0192

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 39 Rule 3A

High Courts23 Jun 2011

Manjula Vs The Sub Inspector of Police and Others

High Court Of Kerala · (2011) 06 KL CK 0180

High Courts23 Jun 2011

Sheeba Vs Jojan Abraham and State of Kerala

High Court Of Kerala · (2011) 06 KL CK 0179

Protection of Women From Domestic Violence Act, 2005 — Section 12, 25(2)

High Courts23 Jun 2011Allowed

Gopalakrishnan Vs Noorjahan and Another

High Court Of Kerala · (2012) 3 BC 63 : (2011) 3 ILR (Ker) 309 : (2011) 3 KLJ 170 : (2012) 1 RCR(Civil) 229 : (2012) 1 RCR(Criminal) 70

Criminal Procedure Code, 1973 (CrPC) — Section 255General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138, 142

High Courts23 Jun 2011Allowed

Valsala Kumari Devi Vs State of Kerala

High Court Of Kerala · (2011) 06 KL CK 0173

High Courts23 Jun 2011Dismissed

The Kerala State Electricity Board Vs E.N. Narayanan Pillai, Jerald Alphons D'' Cruz Ashtami, State of Kerala and Secretary to Government

High Court Of Kerala · (2011) 3 KLJ 230

Electricity (Supply) Act, 1948 — Section 60

High Courts23 Jun 2011Dismissed

Union of India (UOI) Vs Bhargavai and State of Kerala

High Court Of Kerala · (2011) 06 KL CK 0105

High Courts23 Jun 2011Dismissed

Abdul Shahir Vs State of Kerala and The Sub Inspector of Police

High Court Of Kerala · (2011) 06 KL CK 0102

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 34, 427, 506

High Courts23 Jun 2011

Valsala Kumari Devi. M Vs State of Kerala

High Court Of Kerala · (2011) 06 KL CK 0075

High Courts23 Jun 2011Dismissed

Purushothaman Vs Kerala State Co-operative Employee''s Pension Board

High Court Of Kerala · (2011) 3 KLT 250

Kerala Co-operative Societies Act, 1969 — Section 61Kerala Co-operative Societies Rules, 1969 — Rule 58

High Courts23 Jun 2011

Zodiac Regency Vs Commissioner of Commercial Taxes and Another

High Court Of Kerala · (2012) 47 VST 144

Kerala General Sales Tax Act, 1963 — Section 5, 5(2), 7, 7(1)(a)

High Courts23 Jun 2011Allowed

A.G. James Vs Assistant Commissioner (ASSMT), Department of Commercial Taxes and Another

High Court Of Kerala · (2012) 54 VST 140

High Courts22 Jun 2011Dismissed

Kerala State Private Bus Operators and Limited Stop Stage Carriage Operators Vs Insurance Regularoty and Development and Others

High Court Of Kerala · (2011) 3 KLJ 425

Constitution of India, 1950 — Article 226Insurance Act, 1938 — Section 64UC, 64UC(3)Insurance Regulatory and Development Authority Act, 1999 — Section 14