High Courts27 Jun 2011Dismissed
Aliyamma @ Mercy Vs P.V. Joy and Others
High Court Of Kerala · (2011) 06 KL CK 0234
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,278 of 2,719
High Courts27 Jun 2011Allowed
Aswani N.A. Vs Sub Inspector of Police and Ajaygosh
High Court Of Kerala · (2011) 06 KL CK 0233
Constitution of India, 1950 — Article 226
High Courts27 Jun 2011Dismissed
State of Kerala and Others Vs Thulasibai and Others
High Court Of Kerala · (2011) 3 ILR (Ker) 157 : (2011) 3 KLT 181
High Courts27 Jun 2011Allowed
Commissioner of Income Tax, Cochin Vs Thiruvambadi Rubber Co. Ltd.
High Court Of Kerala · (2011) 203 TAXMAN 63
Income Tax Act, 1961 — Section 10(1), 115JA, 115JA(2), 154, 29
High Courts27 Jun 2011Allowed
S.A. Santharathnamma Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2011) 06 KL CK 0094
Constitution of India, 1950 — Article 226
High Courts27 Jun 2011Dismissed
K.O. Francis Vs University Grants Commission and Others.
High Court Of Kerala · (2011) 06 KL CK 0079
High Courts27 Jun 2011Dismissed
M.K. Jayalakshmi Vs The Secretary, The Secretary, Local Administration and The Secretary to Tribunal
High Court Of Kerala · (2011) 3 KLJ 243
Constitution of India, 1950 — Article 226Kerala Municipalities Act, 1960 — Section 509
High Courts27 Jun 2011Dismissed
State of Kerala Vs S.D. Pharmacy S.D. Pharmacy Vs Fast Track Adalath Team and Another
High Court Of Kerala · (2013) 58 VST 504
Kerala General Sales Tax Act, 1963 — Section 2, 2(viaa), 5, 5(2)
High Courts27 Jun 2011Allowed
K. Nasar Muhammed and O.K. Arshad Vs Rasheed Kallanandi and Others
High Court Of Kerala · (2011) 06 KL CK 0003
High Courts24 Jun 2011Allowed
S. Ambika Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2011) 245 CTR 103
Foreign Liquor Rules — Rule 13, 19, 5Income Tax Act, 1961 — Section 32(1), 35, 41(2), 50Income Tax Rules, 1962 — Rule 5
High Courts24 Jun 2011
Sunil Vishwanath, Advocate Vs State of Kerala
High Court Of Kerala · (2011) 06 KL CK 0228
Penal Code, 1860 (IPC) — Section 120B, 366, 376, 384
High Courts24 Jun 2011Dismissed
Beevi Vs Shamila, Subair and Salam
High Court Of Kerala · (2011) 06 KL CK 0191
High Courts24 Jun 2011
Unnikrishnan @ Aniyan Vs State of Kerala
High Court Of Kerala · (2011) 06 KL CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 401, 482Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 341
High Courts24 Jun 2011
Maya R. Nair and Another Vs Krishnan. A.S.
High Court Of Kerala · (2011) 3 ILR (Ker) 372 : (2011) 3 KLJ 325
High Courts24 Jun 2011Dismissed
Abhilash T.M. Vs Director General of Police and Others
High Court Of Kerala · (2011) 06 KL CK 0154
High Courts24 Jun 2011Allowed
Pradeepan Rayaroth Velluva and Douglas Bertram Gozmao Vs State of Kerala and Mathew Job V
High Court Of Kerala · (2011) 06 KL CK 0152
Penal Code, 1860 (IPC) — Section 294, 323, 34, 342, 384
High Courts24 Jun 2011Allowed
Sudhakaran Vs State of Kerala
High Court Of Kerala · (2011) 06 KL CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(C)
High Courts24 Jun 2011
E.K. Ashraf Vs Benny Mathew, T.K. Aneesh Kumar and State of Kerala
High Court Of Kerala · (2011) 06 KL CK 0098
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307