High Courts06 Sept 2012
D. Prasanth, Attipra Veedu, Arasamoodu, Kulathur P.O., Thiruvananthapuram Vs State of Kerala and Others
High Court Of Kerala · (2012) 09 KL CK 0004
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,165 of 2,720
High Courts05 Sept 2012Allowed
Suresh, C.V. Vs Tobin and Another
High Court Of Kerala · (2013) 1 ILR (Ker) 30
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 3, 59, 60, 61, 62
High Courts05 Sept 2012
Rajeev. G. Vs Smrithi Muralidharan
High Court Of Kerala · (2012) 09 KL CK 0145
High Courts05 Sept 2012Dismissed
T. Chandrasekharan Vs State of Kerala
High Court Of Kerala · (2012) 09 KL CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts05 Sept 2012Dismissed
Geraldine Jacob Vs Brenda Babara Francis
High Court Of Kerala · (2012) 4 KLJ 351
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Sept 2012
Biju Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 256
Criminal Procedure Code, 1973 (CrPC) — Section 223, 464(1)Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 35
High Courts05 Sept 2012
Reji Kochunni Vs Fathima
High Court Of Kerala · (2012) 09 KL CK 0088
Family Courts Act, 1984 — Section 7(1)(a)
High Courts05 Sept 2012
K.G. Skaria, Indikkatil House, Vakayar P.O., Konni, Pathanamthitta Vs Shajudeen A and State of Kerala
High Court Of Kerala · (2012) 09 KL CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 357(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Sept 2012Dismissed
Yakoob Kunju Vs State of Kerala
High Court Of Kerala · (2012) 09 KL CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Sept 2012
Tojan Vs George and Others
High Court Of Kerala · (2012) 09 KL CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 284
High Courts05 Sept 2012Allowed
C.P. Kuttykrishnan Vaidyar Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2012) 09 KL CK 0082
High Courts05 Sept 2012Dismissed
Joseph Vs Government of Kerala and Others
High Court Of Kerala · (2012) 09 KL CK 0070
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 110
High Courts05 Sept 2012Dismissed
Kolangatt Kalyan Kulavan Kallyani Amma and Kolangatt Kalyan Kulavan Narayani Amma Vs Maliyott Kuniyil Kanaran, Eroth Thazha Kuniyil Nanu Alias Narayanan and Kolangatt Sree Bhagavathi Temple Committee
High Court Of Kerala · (2012) 09 KL CK 0069
High Courts05 Sept 2012Dismissed
Nayarukandiyil Vinodan and Nayarukandiyil Shylaja Vs Rajimon and Kakkat Puthiyottil Nazar
High Court Of Kerala · (2012) 09 KL CK 0056
Easements Act, 1882 — Section 15, 7(a), 7(e)
High Courts05 Sept 2012Dismissed
Harihara Varma Vs Girija Menon
High Court Of Kerala · (2012) 09 KL CK 0047
Constitution of India, 1950 — Article 227
High Courts05 Sept 2012Allowed
Vinod S. Panicker Vs Sub Inspector of Police and Another
High Court Of Kerala · (2013) CriLJ 833 : (2012) 4 KLJ 384 : (2013) 2 RCR(Criminal) 1054
Constitution of India, 1950 — Article 23, 24, 39(e)Criminal Procedure Code, 1973 (CrPC) — Section 482Factories Act, 1948 — Section 67
High Courts05 Sept 2012Dismissed
Deepumon Nair Vs Superintendent of Police Trissur District. Thrissur 680007, Sub Inspector of Police Viyoor Police Station Thrissur District. Thrissur 680007, Vettath Radhakrishnan Nair Varuna, Viyoor P.O, Thrissur 680007 and K.G. Shobhana
High Court Of Kerala · (2012) 09 KL CK 0022
High Courts05 Sept 2012Dismissed
Biju Sebastian Vs The Sub Inspector of Police, Thiruvambadi Police Station and Sunil
High Court Of Kerala · (2012) 09 KL CK 0021
High Courts04 Sept 2012Dismissed
Rajesh Vs Shiji
High Court Of Kerala · (2012) 4 KLJ 108 : (2012) 4 KLT 311
Hindu Marriage Act, 1955 — Section 11, 13, 13(1), 5, 5(ii)
High Courts04 Sept 2012Allowed
Union of India and Others Vs M.S. Gopi
High Court Of Kerala · (2012) 09 KL CK 0142