High Courts11 Sept 2012Allowed
Abdul Kareem Vs Naseema, Shiyadh and Secretary, Edavilangu Service Co-Operative Bank
High Court Of Kerala · (2012) 09 KL CK 0091
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,163 of 2,720
High Courts11 Sept 2012Allowed
Ishaque Vs Cheruvathodi Ayishabi, Kottuvayal Saheera and Pattarkandy Saidali
High Court Of Kerala · (2012) 09 KL CK 0090
High Courts11 Sept 2012
Hari. P. Nair and Asha Kurup Vs The State of Kerala and Others
High Court Of Kerala · (2012) 09 KL CK 0074
High Courts11 Sept 2012Dismissed
Ouseph John, Residing at Mukkathodu Purayidathil, Vaipur Muri Anickadu Village, Mallappally Taluk and Ammukutty John of -DO- -DO- Vs M.J. Jose, Punnavelil, Mukkethodu Veedu, Anickadu Village Mallappally Taluk and Others
High Court Of Kerala · (2012) 09 KL CK 0072
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 41 Rule 27
High Courts11 Sept 2012Dismissed
Zainaba Vs T.A. Abdul Rasheed
High Court Of Kerala · AIR 2013 Ker 54 : (2013) 2 DMC 607 : (2012) 4 KLJ 167 : (2013) 1 RCR(Civil) 430
Dissolution of Muslim Marriages Act, 1939 — Section 2, 2(ii), 2(iv), 2(ix), 2(viii)(a)Family Courts Act, 1984 — Section 7(1)(a)Penal Code, 1860 (IPC) — Section 498A
High Courts10 Sept 2012Allowed
University Grants Commission Vs Vincent
High Court Of Kerala · (2012) 4 KLT 272
High Courts10 Sept 2012Allowed
Anil Kumar Vs State of Kerala
High Court Of Kerala · (2013) 1 KLJ 41 : (2012) 4 KLT 793
Kerala High Court Act, 1958 — Section 3
High Courts10 Sept 2012
Easwar Gangaram Pattil Vs Uduppi Madhava Mandiram Trust
High Court Of Kerala · (2012) 4 KLJ 184 : (2012) 4 KLT 1
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts10 Sept 2012
Rajesh K. Ramanchandra Vs Anila Nair
High Court Of Kerala · (2012) 09 KL CK 0094
Constitution of India, 1950 — Article 227
High Courts10 Sept 2012
Hindu Aikyavedi and Sanumon Panicker Vs State of Kerala and Others
High Court Of Kerala · (2012) 09 KL CK 0012
High Courts10 Sept 2012Allowed
Mukundan Menon Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 647 : (2012) 4 KLT 640
Kerala Municipality Building Rules, 1999 — Rule 16
High Courts10 Sept 2012
Saramma Joseph and Others Vs State of Kerala and Others
High Court Of Kerala · (2012) 09 KL CK 0005
High Courts07 Sept 2012Dismissed
Muthoot Finance Corporation Vs Commissioner of Income Tax
High Court Of Kerala · (2012) 4 KLT 872
Income Tax Act, 1922 — Section 10Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts07 Sept 2012Dismissed
John M.V. Vs K.S. Scaria, Karakkattil House, (Died), Thirumeni Amsom, Thabore. P.O., Cherupuzha(VIA), Kannur District, Pin-670511 and Others
High Court Of Kerala · (2012) 09 KL CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Motor Vehicles Act, 1988 — Section 165, 166
High Courts07 Sept 2012Dismissed
Sreeja A.V. Vs Sreedharan and The Secretary, Koothuparamba Municipality Koothuparamba Kannur District
High Court Of Kerala · (2012) 09 KL CK 0122
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 33, 60(1)
High Courts07 Sept 2012Dismissed
K. Bhaskaran, Snehalayam, Puthiyavila. P.O., Velanchira, Kayamkulam- 690531 Vs State of Kerala, The Chief Engineer, Public Works Department (R and B), The Superintending Engineer, Public Works Department (R and B), South Circle, Thiruvananthapuam-695033 and AJI Peter
High Court Of Kerala · (2012) 09 KL CK 0120
High Courts07 Sept 2012
V.K. Noushad Vs State Bank of India
High Court Of Kerala · (2012) 09 KL CK 0119
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts07 Sept 2012Dismissed
K. Faizel, Partner Blue Chip Mines and Industries, Vembalathpadam, Kalliyad P.O., Shornur, Pin - 679 122, Residing House No. 4/54(A) Near Providence G.H.S.S., Gandhi Road, Calicut, Pin - 673001 Vs The Assistant Commissioner of Income Tax, Circle-1, Palakkad, Pin - 678014 and Others
High Court Of Kerala · (2012) 09 KL CK 0109