High Courts03 Jan 2013Dismissed
Rev. L.T. Pavithara Singh Vs Trivandrum Synod Credential Committee and Others
High Court Of Kerala · (2013) 01 KL CK 0059
Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,133 of 2,720
High Courts03 Jan 2013Allowed
Rajesh Panicker, Viswanatha Panicker and Maniyamma Vs Lathi and State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A
High Courts03 Jan 2013Dismissed
Smijith and Damodharan Vs Rajalakshmi and Varghese Thottathil House
High Court Of Kerala · (2013) 01 KL CK 0049
Constitution of India, 1950 — Article 227
High Courts03 Jan 2013
K.M. Jahana Vs Assistant Engineer, Electrical Section and Assistant Executive Engineer Electrical Sub Division, KSEB
High Court Of Kerala · (2013) 01 KL CK 0001
High Courts02 Jan 2013Dismissed
Baisil Attippety @ Basil A.G. Vs State of Kerala
High Court Of Kerala · (2013) 1 KHC 368
High Courts02 Jan 2013Dismissed
Baisil Attippety @ Basil A.G. Vs State of Kerala and Others
High Court Of Kerala · (2013) 1 KHC 368
High Courts02 Jan 2013Dismissed
Saji Sebastian and Varghese @ Kunjukochu Vs Maruyakutty, Raju Mathew and Viju Mathew
High Court Of Kerala · (2013) 01 KL CK 0180
High Courts02 Jan 2013
Mangalam Service Co-operative Bank Ltd. and Another Vs Income Tax Officer and Others
High Court Of Kerala · (2013) 258 CTR 452 : (2013) 351 ITR 312 : (2013) 213 TAXMAN 406
Income Tax Act, 1961 — Section 133(6), 142(1), 2(31)
High Courts02 Jan 2013
M/S. Krishnan and Sons Vs Mary Amma Anto and State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts02 Jan 2013Dismissed
M/S. Thrimathi and Sons Pvt. Ltd. Vs Nilambur Grama Panchayat and Assistant Engineer, Kerala State Electricity Board
High Court Of Kerala · (2013) 01 KL CK 0105
High Courts02 Jan 2013
Hussain and Muhammadali Vs Nazeer J.L., Haji M. Nazeer and Pathanapuram Grama Panchayath
High Court Of Kerala · (2013) 01 KL CK 0089
High Courts02 Jan 2013
Chief General Manager, Bharath Sanchar Nigam Limited and The General Manager Maintenance, BSNL Southern Telecom Region Microwave Station Building, Kaloor Ernakulam - 682017 Vs Manoj. D. Engineering Assistant, All India Radio Thiruvananthapuram, Residing at Mahesh Bhavan T.C 6/75, Vattiyoorkavu P.O. Thiruvananthapuram - 695013
High Court Of Kerala · (2013) 01 KL CK 0080
High Courts02 Jan 2013
M/s. Decor Mats Private Limited Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2013) 01 KL CK 0079
High Courts02 Jan 2013Dismissed
N.M. Karthikeyan Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0009
High Courts02 Jan 2013Dismissed
Prema Vs G. Thampi and Others
High Court Of Kerala · (2013) 01 KL CK 0005
High Courts01 Jan 2013
M/s. United Distilleries Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0191
High Courts01 Jan 2013Disposed Off
Parvathi Antharjanam and Others Vs The District Collector, Malappuram and The Deputy General Manager, Power Grid Corporation of India Ltd.
High Court Of Kerala · (2013) 01 KL CK 0184