Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 104, 115, 115(1)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5

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High Courts04 Jan 2013

Muthu Nayakam, C. No. 3096, Central Prison, Trivandrum Vs State of Kerala

High Court Of Kerala · (2013) 01 KL CK 0120

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts04 Jan 2013

Airport Director, Airport Authority of India Vs Thachanam Mundan and Others

High Court Of Kerala · (2013) 01 KL CK 0119

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High Courts04 Jan 2013

The Airport Director, Airport Authority Of India, National Airports Division, Calicut Airport P.O., Calicut Airport Vs Smt. Parincheeri Kadiyumma (Died) and Others

High Court Of Kerala · (2013) 01 KL CK 0104

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High Courts04 Jan 2013

M/s. Leader Properties and Estates Private Limited Vs Corporation of Kochi and Others

High Court Of Kerala · (2013) 01 KL CK 0103

Constitution of India, 1950 — Article 265

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High Courts04 Jan 2013

A. Anub, Anu Traders, 17/23, Ettumuri, Alachancode, Ambattupalayam, Chittur, Palakkad District Vs Commercial Tax Officer, Chittur - 678101, Commissioner of Commercial Taxes, Thiruvananthapuram - 695001 and Inspecting Assistant Commissioner, Department of Commercial Taxes, Chittur - 678101

High Court Of Kerala · (2013) 01 KL CK 0102

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High Courts04 Jan 2013

Abdul Rafeekh Vs State of Kerala

High Court Of Kerala · (2013) 01 KL CK 0101

Protection of Children from Sexual Offences Act, 2012 — Section 5, 6

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High Courts04 Jan 2013

Abdulla and M/s. Swapna Bonemeal Company (P) Ltd. Vs Union Bank of India and The Recovery Officer, Debts Recovery Tribunal

High Court Of Kerala · (2013) 01 KL CK 0100

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High Courts04 Jan 2013Dismissed

Kala @ Viji Jesus Cottage, TC 11/112(1),Charachira Nanthancode, Thiruvananthapuram Vs Aniyankunju, Elavunkal House, Edakadathy P.O., Arayanjilimannu, Perinad, Ranny, Pin 673643

High Court Of Kerala · (2013) 01 KL CK 0099

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High Courts04 Jan 2013

Premkumar P., Proprietor of Sai Trading Company, Valappaya Road Mulagunathukavu, Thrissur District Vs The Sales Tax Officer and State of Kerala

High Court Of Kerala · (2013) 196 ECR 347 : (2013) 1 KHC 331 : (2014) 69 VST 316

Central Sales Tax Act, 1956 — Section 6, 6A, 7, 7(2A), 7(3A)

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High Courts04 Jan 2013

S. Shanmughan Vs The District Collector and Others

High Court Of Kerala · (2013) 01 KL CK 0088

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High Courts04 Jan 2013

Musthafa P.A Vs The Authorised Officer, State Bank of India, Regional Business Office, St. Thomas College Road Thrissur, Thrissur District, Pin-680005 and The Manager, Vatanappally Branch, State Bank of India, Vatanappally Thrissur District, Pin-680001

High Court Of Kerala · (2013) 01 KL CK 0085

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)

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High Courts04 Jan 2013Allowed

Poothady Service Co-Operative Bank Ltd. Vs Government of Kerala

High Court Of Kerala · (2013) 01 KL CK 0081

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High Courts04 Jan 2013Dismissed

Abdul Shaheed Vs The Corporation of Calicut

High Court Of Kerala · (2013) 01 KL CK 0078

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High Courts04 Jan 2013Allowed

K.P. Kasim Vs State of Kerala

High Court Of Kerala · (2013) 01 KL CK 0073

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High Courts04 Jan 2013

T.L. Elizabath Vs Director of Urban Affairs Thiruvananthapuram-695001 and Secretary, Corporation of Cochin, Ernakulam-682011

High Court Of Kerala · (2013) 01 KL CK 0072

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