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High Court Of Kerala judgments

54,395 judgments · page 1,069 of 2,720

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High Courts03 Dec 2013Dismissed

Surendran Vs Ravisankar

High Court Of Kerala · (2013) 12 KL CK 0053

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High Courts03 Dec 2013Disposed Off

K.P. Raveenran Vs The Deputy Director of Education and The Assistant Educational Officer

High Court Of Kerala · (2013) 12 KL CK 0048

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High Courts03 Dec 2013Dismissed

Shogun Organics Ltd. Vs Union of India and Others

High Court Of Kerala · AIR 2014 Ker 38 : (2014) 1 ILR (Ker) 626 : (2014) 1 KHC 346 : (2014) 2 KLT 434

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High Courts03 Dec 2013

B. Sasikumar Vs Commr. of C. Ex., Cus. and Service Tax (Appeals)

High Court Of Kerala · (2014) 304 ELT 32

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High Courts03 Dec 2013

Joseph George Vs K. John

High Court Of Kerala · (2014) 1 KHC 648

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High Courts03 Dec 2013

ABS Industries Vs Authority of Issue Clarification

High Court Of Kerala · (2014) 1 KLT 908 : (2014) 68 VST 520

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High Courts03 Dec 2013Dismissed

Mary, Represented by Power of Attorney Holder and Others Vs The District Collector, Thrissur, The Special Tahsildar, Land Acquisition for Trhissur Corporation, The Secretary, Chalakkudy Municipality and The State of Kerala

High Court Of Kerala · (2013) 12 KL CK 0018

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High Courts03 Dec 2013Allowed

O.P. Gangadharan and Raveendran Areekkara Vs Registrar of Co-Operative Societies and Kozhikode District Co-Operative Bank Ltd.

High Court Of Kerala · (2013) 12 KL CK 0017

Kerala Co-operative Societies Rules, 1969 — Rule 185(8)(b)
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High Courts03 Dec 2013Dismissed

Employees State Insurance Corporation Vs Dasan

High Court Of Kerala · (2014) 140 FLR 836 : (2014) 1 KLJ 448 : (2014) 1 KLT 76

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High Courts03 Dec 2013Dismissed

P.N. Padmavathy and Others Vs The State of Kerala and Sumangala

High Court Of Kerala · (2013) 12 KL CK 0008

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High Courts02 Dec 2013Dismissed

Balachandran Vs S. Sujatha and Others

High Court Of Kerala · AIR 2014 Ker 80 : (2014) 1 KHC 105

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High Courts02 Dec 2013Dismissed

Renjith V.S. and Others Vs State of Kerala, Department of Higher Education, State Library Council and The Secretary, State Library Council

High Court Of Kerala · (2013) 12 KL CK 0066

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High Courts02 Dec 2013Disposed Off

Madanamohan P.S. Vs Joint Registrar of The Co-Operative Societies (General) and Others

High Court Of Kerala · (2013) 12 KL CK 0065

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High Courts02 Dec 2013Dismissed

Kesavapillai Gopakumar Vs Padmanabha Pillai Kumaraswamy @ Palani

High Court Of Kerala · (2013) 12 KL CK 0061

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High Courts02 Dec 2013Dismissed

Ismail Kunju and Another Vs Panmana Grama Panchayath, Kollam and Others

High Court Of Kerala · AIR 2014 Ker 25 : (2014) 1 ILR (Ker) 28 : (2013) 4 KHC 860 : (2014) 1 KLJ 302 : (2014) 1 KLT 179

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High Courts02 Dec 2013Disposed Off

George Joseph Vs The District Educational Officer, Kattappana and Others

High Court Of Kerala · (2013) 12 KL CK 0050

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High Courts02 Dec 2013Disposed Off

C. Radhakrishna Pillai Vs Administrative Committee, Kerala State Co-Operative Employees Pension Board and Tahsildar, Pathanapuram

High Court Of Kerala · (2013) 12 KL CK 0049

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High Courts02 Dec 2013Allowed

The Cochin Malabar Estate and Industries Limited Vs DC School of Management and Technology

High Court Of Kerala · (2013) 12 KL CK 0045

Civil Procedure Code, 1908 (CPC) — Section 96
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High Courts02 Dec 2013Disposed Off

Pallath Peru George Vs N.K. Rahoof, N.K. Ashraf and New India Assurance Company Ltd.

High Court Of Kerala · (2013) 12 KL CK 0019

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High Courts02 Dec 2013Dismissed

Usha Venu Vs The Registrar of Co-Operative Societies and Others

High Court Of Kerala · (2013) 12 KL CK 0011

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