High Courts09 Dec 2013Allowed
Union of India and Others Vs K.C. Johny
High Court Of Kerala · (2014) LabIC 1012
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,068 of 2,720
High Courts06 Dec 2013Disposed Off
Baisil Attipetty @ Basil A.G. Vs State of Kerala
High Court Of Kerala · (2014) 1 KHC 136
High Courts06 Dec 2013
Jacob T.T. Vs District Collector, Kasaragod and Others
High Court Of Kerala · (2014) 1 KHC 21 : (2014) 1 KLJ 383
High Courts06 Dec 2013
Baisil Attipetty @ Basil A.G. Vs State of Kerala and Others
High Court Of Kerala · (2014) 1 KHC 136
High Courts05 Dec 2013Allowed
Sreekumar I.T.K. Vs The Joint Registrar of Co-Operative Societies, The Kottanad Service Co-Operative Bank Ltd. and The Secretary, The Kottanad Service Co-Operative Bank Ltd.
High Court Of Kerala · (2013) 12 KL CK 0047
High Courts05 Dec 2013Allowed
Haroon Rasheed Vs State of Kerala and Excise Inspector
High Court Of Kerala · (2013) 12 KL CK 0046
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22(b)(ii)(B), 29
High Courts05 Dec 2013Disposed Off
Mujeeb Rahman Edakandiyil, Aboobacker Siddique, Jabir. E.P. and Haneefa Vellangotte Vs State of Kerala and Al Able Trading Contracting Wll
High Court Of Kerala · (2013) 12 KL CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Dec 2013Allowed
N.A. Ali Vs State of Kerala and Station House Officer
High Court Of Kerala · (2013) 12 KL CK 0038
Penal Code, 1860 (IPC) — Section 147, 353, 448
High Courts04 Dec 2013Allowed
Sreekumar G. Vs Guruvayur Devaswom Board and Others
High Court Of Kerala · (2013) 12 KL CK 0069
High Courts04 Dec 2013Allowed
A.R. Joseph and Others Vs The Co-Operative Arbitration Court and Others
High Court Of Kerala · AIR 2014 Ker 22 : (2014) 1 ILR (Ker) 374 : (2014) 1 KLJ 290
High Courts04 Dec 2013Dismissed
M/s. PTS Hotels India Private Limited Vs State of Kerala and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 385 : (2014) 1 KLJ 294 : (2014) 1 KLT 54
Foreign Liquor Rules — Rule 13(3)Kerala Municipalities Act, 1994 — Section 447
High Courts04 Dec 2013Dismissed
M/s. NTPC Limited Vs State of Kerala
High Court Of Kerala · (2013) 12 KL CK 0055
High Courts04 Dec 2013Dismissed
Kerala State Petroleum Traders Association Narayaneeyam Vs Union of India and Others
High Court Of Kerala · (2013) 12 KL CK 0051
High Courts04 Dec 2013Dismissed
Rajesh R. Nair Vs Meera Babu
High Court Of Kerala · AIR 2014 Ker 44 : (2014) 1 ILR (Ker) 553 : (2014) 1 KHC 83 : (2014) 1 KLT 217
High Courts04 Dec 2013Disposed Off
Sujesh V. Vs M/s. K.K. Menon Motor Service and Others
High Court Of Kerala · (2014) 141 FLR 350 : (2014) 1 KHC 92 : (2014) 1 KLJ 384 : (2014) 1 KLT 189
High Courts04 Dec 2013
Kalliyoor Service Co-Operative Bank Ltd. Vs The Registrar of Co-operative Societies and Others
High Court Of Kerala · (2013) 12 KL CK 0012
High Courts04 Dec 2013
Santhosh Vs State of Kerala and Dr. Usha Elizabath George
High Court Of Kerala · (2013) 12 KL CK 0007
High Courts03 Dec 2013
Luqman Ali Muhammed Vs Kerala State Electricity Board
High Court Of Kerala · (2014) 2 KLT 833
High Courts03 Dec 2013Dismissed
G. Alexander Vs Union of India and Others
High Court Of Kerala · (2013) 12 KL CK 0067